Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,073 total)

COMMISSIONER OF INCOME TAX-II, CHANDIGARH vs HARJIT SINGH SANGHA, CHANDIGARH

ITA/16/2012ITAT Punjab & Haryana

MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE AJAY KUMAR MITTAL

17/9/2012

COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S EASTMAN INTERNATIONAL, LUDHIANA

ITA/121/2012ITAT Punjab & Haryana

MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE AJAY KUMAR MITTAL

17/9/2012

SRI RAGHAVENDRA vs M/S BHARATH PETROLEUM

WP/21973/2010ITAT Karnataka

MOHAN M. SHANTANAGOUDAR

17/9/2012

COMMISSIONER OF INCOME TAX vs DLF LTD.

ITA/384/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

17/9/2012

COMMISSIONER OF INCOME TAX IV NEW DELHI vs M/S DLF LTD

ITA/236/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

17/9/2012

THE COMMISSIONER OF INCOME TAX vs JAI PAL AGGARWAL

ITA - 226 / 2010ITAT Delhi
17/9/2012

CIT vs ARTS BEAUTY EXPORTS

ITA - 79 / 2012ITAT Delhi
17/9/2012

COMMISSIONER OF INCOME TAX vs PRIYANKA SHIP BREAKING COMPANY PVT. LTD

ITA/526/2010ITAT Delhi
17/9/2012

THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD

ITA/69/2008ITAT Delhi
17/9/2012

THE COMMISSIONER OF INCOME TAX vs JAI PAL AGGARWAL

ITA/226/2010ITAT Delhi
17/9/2012

FAG BEARINGS INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/16204/2003ITAT Gujarat
15/9/2012

ZUARI AGRO CHEMICALS LTD. vs C.I.T.

ITR/8/1993ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

14/9/2012

CIT vs MAHAGUN TECHNOLOGIES PVT LTD

ITA - 557 / 2012ITAT Delhi
14/9/2012

COMMISSIONER OF INCOME TAX-I LUDHIANA vs M/ SAFARI BIKES LTD.

ITA/165/2012ITAT Punjab & Haryana
14/9/2012

CIT vs HINDUSTAN TIMES LTD

ITA - 95 / 2011ITAT Delhi
14/9/2012

CHOPAL PLYWOOD ETC. vs COMMISSIONER OF INCOME TAX, PANCHKULA

ITA/158/2012ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

13/9/2012

THE COMMISSIONER OF INCOME TAX - 3 MUMBAI vs XYLON HOLDINGS PVT LTD.

ITXA/3704/2010ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

13/9/2012

COMMISSIONER OF INCOME TAX vs M/S AARVEE DENIMS & EXPORTS LIMITED

TAXAP/1793/2010ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

13/9/2012

COMMISSIONER OF INCOME TAX vs M/S AARVEE DENIMS & EXPORTS LIMITED

TAXAP/1790/2010ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

13/9/2012

M/S.SARAF TRADING CORPN.COCHIN-3. vs DY.COMMR.OF INCOME TAX,EKM

ITA/117/2002ITAT Kerala
13/9/2012

CHOPAL PLYWOOD, VILLAGE NABH, YAMUNAN NAGAR vs COMMISSIONER OF INCOME TAX, PANCHKULA

ITA/136/2012ITAT Punjab & Haryana
13/9/2012

M.L. SACHDEVA LR OF WALAYA RAM SACHDEV ( DECEAS,) vs INCOME TAX OFFICER WARD 1 (1) FARIDABAD

ITA/83/2012ITAT Punjab & Haryana
13/9/2012

CIT vs DEV DUTT PRASAD RAJ KUMAR GARG

ITA/367/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

13/9/2012

CIT vs PC CHEMICALS

ITA/365/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

13/9/2012

CIT vs ASHOK PRASAD GUPTA

ITA/286/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

13/9/2012

CIT vs ASHOK PRASAD GUPTA

ITA/366/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

13/9/2012

COMMISSIONER OF INCOME TAX vs S.M.FLANGES P.LTD.

ITA/1153/2009ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

13/9/2012

COMMISSIONER OF INCOME TAX vs S.M.FLANGES P.LTD.

ITA - 1153 / 2009ITAT Delhi
13/9/2012

CIT vs ASHOK PRASAD GUPTA

ITA - 286 / 2012ITAT Delhi
13/9/2012

CIT vs PC CHEMICALS

ITA - 364 / 2012ITAT Delhi
13/9/2012