Recent Judgments

THE COMMISSIONER OF INCOME TAX vs C.SIVANANDAN

HONOURABLE MR.JUSTICE B.P.RAY,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

CIT, PANCHKULA vs MOHAN SINGH CHANDAIL VPO. RAMGARH (PANCHKULA)

THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT

THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT

THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT

CIT, FARIDABAD vs M/S HEENA EXPORT CORPORATION

THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT

COMM. OF INCOME TAX, KARNAL vs M/S SPARTAN TRENDS INC. PANIPAT

JCT ELECTRONICS LTD. vs JOINT COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX DELHI II vs MAHINDRA FINLEASE P.LTD.

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX vs UP BONE MILLS INDIA LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

S.K.BAHADUR

HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

COMMISSIONER OF INCOME TAX vs DSD INDUSTRIEANLAGEN GMBH

C.I.T vs WHIRLPOOL OF INDIA LTD

S.K.BAHADUR vs UOI THR. C.I.T.

COMMISSIONER OF INCOME TAX vs OASIS HOSPITALITIES (PVT.) LTD.

ASIA SATELLITE TELECOMMUNICATIONS CO. LTD. vs DIRECTOR OF INCOME TAX

THE DIRECTOR OF INCOME TAX vs DSD NOELL GMBH

COMMISSIONER OF INCOME TAX, DELHI II vs MAHINDRA FINLEASE P. LTD.

S.K.BAHADUR vs UNION OF INDIA

CIT vs OASIS HOSPITALITIES PVT LTD

COMMISSIONER OF INCOME TAX DELHI II vs MAHINDRA FINLEASE P.LTD.

CIT vs VENAND PROPERTIES PVT LTD

COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE JAKHAL

COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE TOHANA

PUNJAB STATE ELECTRICITY BOARD vs PRESIDNET INCOME TAX APPELLATE TRIBUNAL

COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE BHUNA

C I T, PATIALA vs RAJA MALWINDER SINGH, PATIALA

M/S CENTRAL INDIA ELECTRIC SUPPLY CO.LTD vs ITO-COMPANY CIRCLE X & ORS

CIT vs VANSH ELECTROMECHANICAL DEVICE