Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

CIT, FARIDABAD vs M/S LAKHANI FOOTWEAR LTD. FARIDABAD

ITA/148/2010ITAT Punjab & Haryana
8/2/2011

CIT, LUDHIANA vs M/S S.G. EXPORTS, LUDHIANA

ITA/624/2010ITAT Punjab & Haryana
8/2/2011

CIT-IIT, AMRITSAR vs TEJINDER SINGH

ITA/174/2009ITAT Punjab & Haryana
8/2/2011

RBF RIG CORPORATION, MUMBAI vs THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI

CIVIL APPEAL No. 3478/2006ITAT SC

2 Judges

8/2/2011

RBF RIG CORPN., MUMBAI vs COMMISSIONER OF CUSTOMS(IMPORTS)MUMBAI

C.A. No.-003478-003478 - 2006ITAT SC
8/2/2011

KALAWATI AGARWAL

ITA - 273 / 2011ITAT Delhi
8/2/2011

THE COMM. OF IT, FARIDABAD vs M/S VOITH PAPER FABRIC IND. LTD.

ITA/777/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

7/2/2011

COMMISSIONER OF IT vs PUNEET CHUGH

ITA/498/2005ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

7/2/2011

CIT KARNAL vs MARKET COMMITTEE PIPLI

ITA/669/2009ITAT Punjab & Haryana
7/2/2011

COMMISSIONER OF INCOME TAX-II CHD. vs PARNEETA GOYAL

ITA/278/2010ITAT Punjab & Haryana
7/2/2011

COMMISSIONER OF INCOME TAX vs VINOD CHUGH

ITA/953/2008ITAT Punjab & Haryana
4/2/2011

M/S TITANOR COMPONENTS LTD vs CIT & ANR

ITA - 24 / 1999ITAT Delhi
4/2/2011

THE COMMISSIONER OF IT-I vs RANA GURJIT SINGH

ITA/396/2005ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

3/2/2011

THE COMMISSIONER OF INCOME TAX vs M/S SATNAM OIL MILLS LTD.

ITA/419/2010ITAT Punjab & Haryana
3/2/2011

THE COMMISSIONER OF INCOMETAX vs M/S HANSA AGENCIES PVT. LTD.

ITA/180/2002ITAT Punjab & Haryana
3/2/2011

THE COMMISSIONER INCOME TAX PKL vs M/S CREATIVE ENGINEERS AND CONSTRU PKL

ITA/259/2003ITAT Punjab & Haryana
3/2/2011

COMMISSIONER OF INCOME TAX vs ASIAN HOTELS LTD.

ITA/656/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

3/2/2011

COMMISSIONER OF INCOME TAX vs SAFETAG INTERNATIONAL INDIA PVT LTD

ITA/355/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

3/2/2011

HARYANA STATE COOP. SUPPLY & MKT. FED. vs JOINT COMMISSIONER OF INCOME TAX

ITA/597/2006ITAT Punjab & Haryana
2/2/2011

CIT vs JOGINDERPAL

ITA - 235 / 2011ITAT Delhi
2/2/2011

INDRAKUMAR PATODIA vs THE INCOME TAX OFFICER 24 (2) (4)

WP/2364/2010ITAT Bombay

HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE MRS. JUSTICE MRIDULA BHATKAR

1/2/2011

AGGARWAL ENGINNERING CO. vs ASSTT. COMM. JALLANDHAR

ITA/816/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

1/2/2011

COMMISSIONER OF INCOME TAX vs NAVIN VERMA

ITA/558/2006ITAT Punjab & Haryana
1/2/2011

THE COMMISSIONER INCOME TAX vs M/S NUCHEM LTD

ITA/66/2004ITAT Punjab & Haryana
1/2/2011

CIT vs M/S ESCORTS LTD.

ITA - 14 / 1999ITAT Delhi
1/2/2011

CIT vs VARUN BEHL

ITA - 134 / 2011ITAT Delhi
31/1/2011

CIT vs ASHWANI KUMAR GUPTA

ITA - 117 / 2011ITAT Delhi
31/1/2011

COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT

ITA/688/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

31/1/2011

C I T vs ATTAR SINGH

ITA/555/2008ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

31/1/2011

COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S FARIDABAD ENTERTAINMENT PVT. LTD.

ITA/530/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

31/1/2011