Recent Judgments

NAVRATTAN KUMAR ANAND vs CIT PANCHKULA

CIT, PATIALAL vs M/S SATNAM OIL MILLS, LTD.

COMMISSIONER OF INCOME TAX vs M/S G.E.CAPITAL SERVICES INDIA

COMMISSIONER OF INCOME TAX vs JAI MAA BHAWANI OVERSEAS PVT LTD

COMMISSIONER OF INCOME TAX-V vs M/S RADHIKA CREATION

COMMISSIONER OF INCOME TAX vs JAI MAA BHAWANI OVERSEAS PVT LTD

COMMISSIONER OF INCOME TAX vs M/S G.E.CAPITAL SERVICES INDIA

COMMISSIONER OF INCOME TAX-V vs M/S RADHIKA CREATION

ORIENTAL BANK OF COMMERCE vs DY COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs VALUE CAPITAL SERVICES LTD

CIT CHANDIGARH vs M/S RECORDERS AND MEDICARE PVT. LTD.

CIT -II CHANDIGARH vs M/S MARKET COMMITTEE, CHANDIGARH

CIT (TDS) CHANDIGARH vs GENERAL MANAGER, HRY. ROADWAYS HISAR

M/S DELL INTERNATIONAL SERVICES INDIA PVT. LTD.

COMMISSIONR OF INCOME TAX vs APPAREL EXPORT PROMOTION COUNCIL\

COMMISSIONER OF INCOME TAX vs SAHARA INDIA MASS COMMUNICATION

CIT PATIALA vs RAJA MALWINDER SINGH

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

CIT PATIALA vs RAJA MALWINDER SINGH

COMMISSIONER OF INCOME TAX vs PARADISE HOLIDAYS

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

COMMISSIONER OF INCOME TAX DELHI IV vs GILLETTE DIVERSIFIED OPERATIONS P.LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

THE COMMISSIONER OF INCOME TAX vs SCHIFFLIES INDIA LTD.

COMMISSIONER OF INCOME TAX vs INTEX TECHNOLOGY INDIA LTD

COMMISSIONER OF INCOME TAX-III vs SCHIFFLIES INDIA LTD

COMMISSIONER OF INCOME TAX vs INTEX TECHNOLOGY INDIA LTD

COMMISSIONER OF INCOME TAX vs PARADISE HOLIDAYS

CIT-III, LUDHIANA vs PARVEEN TAYAL

THE COMMISSIONER OF INCOME TAX III vs SFIL STOCK BROKING LTD.

THE COMMISSIONER OF INCOME TAX III vs SFIL STOCK BROKING LTD

COMMISSIONER OF INCOME TAX vs SURESH KUMAR KAKAR

THE COMMISSIONER OF INCOME TAX vs M/S PB TRACTOR LTD

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN