Recent Judgments

M/s. PLL-SUNCON Joint Venture vs The Deputy Commissioner of Income Tax

M/s. PLL-STICCO Joint Venture vs The Deputy Commissioner of Income Tax

CIT vs DLF POWER LTD

COMMISSIONER OF INCOME TAX vs DOON VALLEY RICE LTD

CIT vs SUNSTAR OVERSEAS LTD

NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

NATIONAL COOPERATIVE DEVELOPMENT CORP

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

NATIONAL COOPERATIVE DEVELOPMENT CORP

COMMISSIONER OF INCOME TAX vs AMADEUS INDIA PVT LTD

CORPORATION

CIT vs ASPENTECH INDIA PVT LTD

CIT vs ASPENTECH INDIA PVT LTD

ASHWANI OBEROI vs COMMISSIONER OF INCOME TAX, PANCHKULA AND ANR

NAHAR SPINNING MILLS LTD. vs THE COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX-II, LUDHIANA vs M/S AMAR CHAND & SONS, LUDHIANA

C& CCONSTRUCTION PVT LTD vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs RAJENDRA SECLEASE LTD.

C& C CONSTRUCTION PVT. LTD. vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX-I vs OM PRAKASH SURI

COMMISSIONER OF INCOME TAX-II vs PROPRIETOR KAMAL KISHOR LATH M/S KAMAL CORPORATION

CIT vs ESTEL COMMUNICATION PVT LTD

CIT vs ERM INDIA PVT LTD

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S. KITEX CHILDRENSWEAR LTD., PB NO.5

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

DR.RANI BHASKARAN vs ASST.COMMISSIONER IT SPL.CIR

HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

COMMISSIONER OF INCOME TAX, KOTTAYAM vs DR.GEORGE PHILIPS MODAYIL, KARUKACHAI

THE COMMISSIONER OF INCOME TAX vs M/S FIZZ DRINKS LTD.

THE COMMISSIONER OF INCOME TAX vs M/S FIZZ DRINKS LTD.

THE COMMISSIONER OF INCOME TAX vs M/S FIZZ DRINKS LTD

THE COMMISSIONER OF INCOME TAX vs M/S FIZZ DRINKS LTD

SOCIETY FOR SMALL & MEDIUM EXPORTERS vs DIRECTOR OF INCOME TAX EXEMPTIONS