CIT vs. ESTEL COMMUNICATION PVT LTD
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IN THE HIGH COURT OF DELHI AT NEW DELHI . . . ITA 1226/2011 . . . CIT ..... Appellant . Through Mr. Sanjeev Sabharwal, Sr. Standing Counsel. . versus . ESTEL COMMUNICATION PVT LTD. ..... Respondent . Through Nemo. . CORAM: . HON'BLE MR. JUSTICE SANJIV KHANNA . HON'BLE MR. JUSTICE R.V.EASWAR . . . O R D E R . 24.11.2011 . . . Learned counsel for the appellant-Revenue admits that a same issue had arisen in the assessment year 2001-02 but the appeal filed by the Revenue being ITA No. 527/2007 has been dismissed by this Court vide order dated 7th March, 2008. Copy of the said order has been handed over to us in the Court. . In view of the reasons given in the order dated 7th March, 2008, the present appeal is dismissed. . . . . . SANJIV KHANNA, J. . . . . . . . R.V.EASWAR, J . NOVEMBER 24, 2011 . VKR . $ 4. .
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