Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
CIT vs SELECT HOLIDAY RESORTS PVT LTD
ITA - 1024 / 2011ITAT Delhi
AMBIENCE HOSPITALITY PVT LTD
ITA - 1264 / 2011ITAT Delhi
MG PORTFOLIO PVT LTD
ITA - 1265 / 2011ITAT Delhi
SHRI. N.K.MOHAMMED ALI, PARTNER vs THE ASST. COMMISSIONER OF INCOME TAX,
ITA/404/2010ITAT Kerala
OIL PALM INDIA LTD. vs THE ASST.COMMISSIONER OF INCOME TAX
ITA/382/2010ITAT Kerala
The Commissioner of Income Tax vs M/s. Vibra Automat Limited
ITTA/75/2000ITAT Telangana
Commissioner of Income Tax, vs Sri. B. Yadagiri,
ITTA/13/2000ITAT Telangana
Commissioner of Income Tax vs Sri B. Nagendar,
ITTA/14/2000ITAT Telangana
Commissioner of Income Tax, vs Sri B. Yadagiri,
ITTA/83/2000ITAT Telangana
Commissioner of Income Tax vs Sri. B. Venkatesam,
ITTA/41/2000ITAT Telangana
COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHAR vs M/S JYOTI PROVINCE SACRED HEART CONGREGATION
ITA/780/2010ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA
COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHAR vs M/S C.T. EDUCATIONAL SOCIETY GREATER KAILASH ETC
ITA/749/2010ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA
COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHAR vs M/S SAFFRON EDUCATIONAL TRUST ETC
ITA/748/2010ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA
M/S RED PEPPERS LTD., ALLEPPEY vs THE COMMR.OF INCOMTAX,KOTTAYAM-686001
ITA/59/2011ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/404/2011ITAT Telangana
PITNEY BOWES INDIA PVT LTD
ITA/784/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PITNEY BOWES INDIA PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITA-784/2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs EAST INDIA SYNTEX LIMITED
ITA-25/2007ITAT Delhi
BILL & PEGGY MARKETING INDIA PVT LTD vs ASSISTANT COMMISSIONER INCOME TAX
ITA-1013/2011ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD
ITA-1041/2005ITAT Delhi
BILL & PEGGY MARKETING INDIA PVT LTD vs ASSISTANT COMMISSIONER INCOME TAX
ITA - 1013 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs EAST INDIA SYNTEX LIMITED
ITA/25/2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD
ITA/1041/2005ITAT Delhi
BILL & PEGGY MARKETING INDIA PVT LTD vs ASSISTANT COMMISSIONER INCOME TAX
ITA/1013/2011ITAT Delhi
JHPL HOLDINGS PVT LTD
ITA - 1235 / 2011ITAT Delhi
POPULAR VEHICLES & SERVICES LTD., vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/323/2010ITAT Kerala
COMMISISONER OF INCOME TAX-I, LUDHIANA vs M/S GOYAL PETROFILLS YARN PVT. LTD. , LUDHIANA
ITA/65/2011ITAT Punjab & Haryana
M/s. PLL-PCL Joint Venture vs The Deputy Commissioner of Income Tax,
ITTA/378/2011ITAT Telangana
M/s. PCL-STICCO Joint Venture vs The Deputy Commissioner of Income Tax
ITTA/389/2011ITAT Telangana
M/s. PLL-Suncon Joint Venture vs The Deputy Commissioner of Income Tax
ITTA/373/2011ITAT Telangana