M/s. PLL-Suncon Joint Venture vs. The Deputy Commissioner of Income Tax

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Shamima Farooqui v. Shahid Khan

  5 SCC 705 · 2003
  14 citing
• P.R. Shah, Shares & Stock Brokers (P) Ltd. v. B.H.H. Securities (P) Ltd.

  1 SCC 594 · 2012
  6 citing