Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

CIT vs DENSO INDIA LTD

ITA - 1220 / 2011ITAT Delhi
22/11/2011

THE COMMISSIONER OF INCOME TAX(TDS)COCHI vs M/S. VODAFONE ESSAR CELLULAR LTD.

ITA/83/2011ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

22/11/2011

COMMISSIONER OF INCOME TAX vs M/S.PEARL FOOD PRODUCTS

ITA/1572/2009ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

22/11/2011

The Commissioner of Income Tax -IV vs M/s. Meghadoot Drillers

ITTA/295/2011ITAT Telangana
22/11/2011

COMMISSIONER OF INCOME TAX HYD vs LEAFIN INDIA LTD HYD

ITTA/41/1999ITAT Telangana
22/11/2011

THE COMMISSIONER OF INCOME TAX vs B-40, SECTOR 4, NOIDA

ITA/1228/2011ITAT Delhi
22/11/2011

THE COMMISSIONER OF INCOME TAX vs B-40, SECTOR 4, NOIDA

ITA/1115/2008ITAT Delhi
22/11/2011

CAPITAL POWER SYSTEMS

ITA - 1228 / 2011ITAT Delhi
22/11/2011

COMMISSIONEDR OF INCOME TAX FARIDABAD vs SAT NARAIN YADAV

ITA/183/2011ITAT Punjab & Haryana
21/11/2011

CIT, LUDHIANA vs M/S SHEENA INDUSTRIES, UJHA ROAD, PANIPAT

ITA/116/2011ITAT Punjab & Haryana
21/11/2011

Commissioner of Income Tax

ITA/849/2008ITAT Delhi
21/11/2011

DIT 1 INTERNATIONAL TAXATION vs EFUNDS IT SOLUTION INC

ITA - 1217 / 2011ITAT Delhi
21/11/2011

COMMISSIONER OF INCOME TAX

ITA/1223/2011ITAT Delhi
20/11/2011

M/S.E.V.MATHAI AND SONS vs THE COMMR.OF INCOME TAX,COCHIN

ITA/162/2011ITAT Kerala
19/11/2011

THE COMMISSIONER OF INCOME TAX vs ARPITHA TOURIST HOME

ITA/857/2009ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

18/11/2011

THE COMMISSIONER OF INCOME TAX-I,COCHIN vs ROADS & BRIDGES DEVELOPMENT CORPORATION

ITA/155/2011ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

18/11/2011

THE COMMISSIONER OF INCOME TAX vs M/S.ST.JOHNS ADORATION CONVENT

ITA/125/2011ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

18/11/2011

DRAWING & DISBURSING OFFICER vs INCOME TAX OFFICER

ITA/171/2010ITAT Punjab & Haryana
18/11/2011

KOHINOOR FOODS LTD. FORMERLY SATNAM OVERSEASLTD. vs COMMISSIONER OF INCOME TAX

ITA - 686 / 2009ITAT Delhi
18/11/2011

CIT vs JV ELECTRONICS PVT LTD

ITA - 300 / 2002ITAT Delhi
18/11/2011

RANBAXY LABORATORIES LTD vs COMMISSIONER OF INCOME TAX, NEW DELHI & ORS

ITA - 504 / 2008ITAT Delhi
18/11/2011

COMMISSIONER OF INCOME TAX vs AKM SYSTEMS PVT LTD

ITA - 217 / 2009ITAT Delhi
18/11/2011

COMMISSIONER OF INCOME TAX DELHI IV vs ICRA LTD.

ITA - 702 / 2008ITAT Delhi
18/11/2011

COMMISSIONER OF INCOME TAX vs VOU INVESTMENT LTD.

ITA - 57 / 2008ITAT Delhi
18/11/2011

CIT vs SUMANGAL OVERSEAS LTD

ITA - 174 / 2011ITAT Delhi
18/11/2011

HINODE TECHNOLOGIES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA - 411 / 2011ITAT Delhi
18/11/2011

KOHINOOR FOODS LTD. FORMERLY SATNAM OVERSEAS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 685 / 2009ITAT Delhi
18/11/2011

EICHER LTD. vs COMMISSIONER OF INCOME TAX

ITA - 805 / 2009ITAT Delhi
18/11/2011

COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS FINANCE LTD.

ITA - 98 / 2009ITAT Delhi
18/11/2011

CHEMINVEST LTD. vs COMMISSIONER OF INCOME TAX

ITA - 853 / 2009ITAT Delhi
18/11/2011