Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

C.I.T. UDAIPUR vs M/S PUSHPA ARTS PVT. LTD.

ITA/159/2013ITAT Rajasthan
8/9/2015

The Commissioner vs Satish Chand Samirmal Gothi

ITA/44/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

8/9/2015

COMMISSIONER OF INCOME TAX vs M/S HRY. TELEVISION LTD.

ITA/634/2008ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

8/9/2015

COMMISSIONER OF INCOME TAX-I, JALANDHAR vs M/S MAX INDIA LTD.

ITA/426/2010ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

8/9/2015

COMMISSIONER OF INCOME TAX PANCHKULA vs KULDEEP CHAND JAIN (HUF) PROP. M/S SANT RAM MANGAT RAM JAIN

ITA/165/2014ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

8/9/2015

THE COMMISSIONER OF INCOME TAX vs M/S MERCHEM LIMITED

ITA/244/2014ITAT Kerala

HONOURABLE MR.JUSTICE ANTONY DOMINIC

8/9/2015

BHAGHEERATHA ENGINEERING LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/207/2012ITAT Kerala
8/9/2015

K.K.J.FOUNDATIONS vs THE ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION), RANGE 4, KOCHI

ITA/242/2014ITAT Kerala
8/9/2015

M/S KUMAR BUILDERS vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN LUDHIANA

ITA/166/2014ITAT Punjab & Haryana
8/9/2015

NTT DATA OPTIMAL INDIA DELIVERY SERVICES PRIVATE

COP/147/2015ITAT Karnataka

KRISHNA S DIXIT

8/9/2015

SRI B KRISHNAPPA vs THE COMMISSIONER OF INCOME TAX

RP/775/2013ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

KASTURBA ROAD

COP/93/2015ITAT Karnataka

A.S.BOPANNA

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S. SOMAVAMSHA SAHASRARJUNA KSHATRIYA CO-OPERATIV

ITA/188/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

COMMISSIONER OF INCOME TAX vs M/S.NATIOAL TAX PREPARATION SERVICES PVT. LTD.

ITA/172/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

COMMISSIONER OF INCOME TAX vs SRI SAHAKARNAGAR CREDIT COOPERATIVE SOCIETY LTD

ITA/268/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PRINCIPLE COMMISSIONER OF INCOME TAX vs M/S PROCESSOR SYSTEMS INDIA PVT LTD.,

ITA/331/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER vs THE MYSORE CITY CO -

ITA/322/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S SOMAVAMSHA

ITA/235/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PR COMMISSIONER OF vs M/S MPHASIS FINSOLUTIONS

ITA/381/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

COMMISSIONER OF INCOME TAX vs M/S. BASAVESHWARA CREDIT

ITA/171/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S SOMAVAMSHA

ITA/236/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME (APPEALS)-II vs M/S MILLENIUM CREDIT CO-OP SOCIETY LTD

ITA/330/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME (APPELAS)-II vs M/S MILLENIUM CREDIT CO - OP SOCIETY LTD.,

ITA/329/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S. SOMAVAMSHA SAHASRARJUNA KSHATRIYA CO-OPERATIV

ITA/187/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

M/S EMBASSY DEVELOPMENT CORPORATION vs THE ASSISTANT COMMISSIONER

ITA/465/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S SOMAVAMSHA

ITA/237/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PRL. COMMISSIONER OF INCOME TAX vs M/S. MICROCHIP TECHNOLOGY INDIA PVT. LTD.

ITA/405/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PR.COMMISSIONER OF vs M/S. SASKEN

ITA/389/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PRINICPAL COMMISSIONER vs M/ S SECON PVT LTD

ITA/379/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PR.COMMISSISONER OF INCOME TAX vs M/S. BEML EMPLOYEES CO-OP SOCIETY LTD.

ITA/394/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015