Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
DCIT, COIMBATORE vs SRI RANGANATHAR INDUSTRIES P LTD., COIMBATORE
ITA 1635/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
D.DINESH KUMAR,CHENNAI vs ITO, CHENNAI
ITA 1569/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SRI VARALAKSHMI COMPANY,SALEM vs ACIT, SALEM
ITA 1143/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE CONTINENTAL ENTERPRISE,CHENNAI vs ITO, CHENNAI
ITA 700/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs GIMPEX LIMITED, CHENNAI
ITA 2855/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
TAJ FIREWORKS INDUSTRIES,SIVAKASI vs ACIT, MADURAI
ITA 2754/CHNY/2014[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M.HEMANATHAN,GUDIYATHAM vs DCIT, VELLORE
ITA 1286/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, CHENNAI vs S. LAKSHMANAN, CHENNAI
ITA 2103/CHNY/2013[2010-11]Status: DisposedITAT ChennaiAY 2010-11
JOINT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S STATE BANK OF MYSORE, H EAD OFFICE, BANGALORE
ITA 1079/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
NOUS ENTERPRISES SOLUTIONS PVT. LTD.
COP/109/2015ITAT Karnataka
VINEET KOTHARI
COMMISSIONER OF INCOME TAX vs SHRI.C.V. BHANUMURTHY REDDY
ITA/167/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S JUDICIAL
ITA/232/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX –V vs KAPIL NAGPAL
ITA/609/2014ITAT Delhi
COMMISSIONER OF INCOME TAX BHOPAL vs BHASKAR FOODS PVT. LTD.
ITA/113/2014ITAT Madhya Pradesh
M/S MOTIA CONSTRUCTIONS LTD. THROUGH PARVEEN KANSAL vs COMMISSIONER OF INCOME TAX, CENTRAL, LUDHIANA
ITA/267/2015ITAT Punjab & Haryana
SHRI B R ANJAN KUMAR vs THE COMMISSIONER OF INCOME TAX
WP/6469/2015ITAT Karnataka
RAM MOHAN REDDY
SMT. KAMALA RAJSHEKAR (DECD) vs THE COMMISSIONER OF INCOME TAX
WP/6470/2015ITAT Karnataka
RAM MOHAN REDDY
SHRI B R RAMARAJU vs THE COMMISSIONER OF INCOME TAX
WP/6467/2015ITAT Karnataka
RAM MOHAN REDDY
The Commissioner of Income Tax-IV vs My Home Industries Ltd
ITTA/250/2015ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
COMMISSIONER OF INCOMET AX DELHI IV vs DLF LTD. EARLIER DLF UNIVERSAL LTD.
ITA - 1330 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHOPAL CAMPIAN SCHOOL SOCIETY
ITA/5/2015ITAT Madhya Pradesh
JUDGEMENTopens in new window
ITA/12/2015ITAT Delhi
COMMISSIONER OF INCOME TAX vs KEIHIN PANALFA LTD
ITA/11/2015ITAT Delhi
COMMISSISONER OF INCOME TAX vs M/S. NITESH
ITA/393/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX vs SRI SAHAKARNAGAR CREDIT COOPERATIVE SOCIETY LTD
ITA/267/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONERR OF INCOME-TAX vs M/S. HONNALI URBAN CREDIT
ITA/105/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONERR OF INCOME-TAX vs M/S. HONNALI URBAN CREDIT
ITA/103/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
C.I.T.UDAIPUR vs M/S KARNAWAT INTERNATIONAL P LTD.
ITA/176/2013ITAT Rajasthan
C.I.T. UDAIPUR vs KAPIL BHANSALI
ITA/162/2013ITAT Rajasthan
C.I.T. UDAIPUR vs DEEPAK BHANSALI
ITA/160/2013ITAT Rajasthan