Recent Judgments

THE COMMISSIONER OF INCOME-TAX vs M/S ALPHA DESIGN

B.MANOHAR,VINEET SARAN

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COMMISSIONER OF INCOME TAX vs SRI VIJAY SINGH KADAN

(CENTRAL II), vs P.D ASSOCIATES (P). (LTD).,

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C I T JAIPUR vs VIMAL CHAND SURANA

C I T JAIPUR vs M/S NAVEEN JWELLERS

M/S GOKUL DAS HARIDAS KOTAWALA vs C I T and ORS

M/S KOTAHWALAS vs C I T JAIPUR

C I T vs M/S GOYAL FACHIONS PVT LTD

C I T JAIPUR vs VIJAY CHAND LODHA

MANMOHAN GUPTA vs A C OF INCOME TAX JAIPUR

VIJAY CHAND LODHA vs I T OFFICER and ORS

M/S JAGANNATH HARI NARAIN vs I T O and ORS

M/S JAGANNATH HARINARAIN vs I T O WARD 2 3 JAIPUR

M/S GOKUL DAS HARIDAS KOTAWALA vs C I T and ORS

C I T vs CHORDOA GEMS

C I T JAIPUR vs ASHISH GOYAL

M/S S K GEMS vs ASST COMMISSIONER I T and ORS

C I T JAIPUR vs KOTAWALAS KOTALA MARKET

C I T JAIPUR vs KOTAWALS KOTAWALA MARKET

VINMAL CHAND SURANA vs A C OF INCOME TAX and ORS

COMMERCIAL MOTORS LTD. vs COMMISSIONER OF TRADE TAX U.P., LUCKNOW & OTHERS

2 Judges

AR HOUSING PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI

(LATE) VIJAYARAJ JAIN (REP BY WIFE AND ONE OF LH V.LEELAVATHI),SALEM vs ITO, SALEM

ITO, TIRUPPUR vs GANGAI GARMENTS, TIRUPPUR