Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
JUDGEMENTopens in new window
ITA/661/2015ITAT Delhi
ORIENTAL INSURANCE COMPANY
ITA/174/2013ITAT Delhi
THE COMMISSIONER OF INCOME TAX-II vs MORGAN SECURITIES & CREDITS PVT. LTD.
ITA/589/2014ITAT Delhi
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs CHETAN GUPTA
ITA/72/2014ITAT Delhi
PR. COMMISSIONER OF INCOME TAX -5 vs KAY KAY ROYAL APARTMENTS PVT. LTD
ITA/660/2015ITAT Delhi
HARYANA STATE ROADS AND BRIDGES DEVL. CORP. vs INCOME TAX TRIBUNAL, CHANDIGARH AND ORS.
ITA/8/2013ITAT Punjab & Haryana
DIRECTOR INCOME TAX INTERNATIONAL TAXATION vs R and B FALCON OFFSHORE LTD
ITA/8/2011ITAT Uttarakhand
LMJ OVERSEAS LTD,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA
ITA 88/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
LMJ OVERSEAS LTD,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA
ITA 87/KOL/2012[2004-05]Status: DisposedITAT KolkataAY 2004-05
M/S LMJ BUSINESS CENTRE (P) LTD.,KOLKATA vs ITO,WARD-8(3), KOLKATA, KOLKATA
ITA 541/KOL/2012[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
M/S LMJ BUSINESS CENTRE (P) LTD.,KOLKATA vs ITO,WARD-8(3), KOLKATA, KOLKATA
ITA 540/KOL/2012[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
M/S. J.D. CHUNDER & CO.,KOLKATA vs ITO, WARD-31(2), KOLKATA, KOLKATA
ITA 1075/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT,CIRCLE-11, KOLKATA, KOLKATA vs M/S. CONCRETE DEVELOPERS LTD., KOLKATA
ITA 1066/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT,CIRCLE-11, KOLKATA, KOLKATA vs M/S. CONCRETE DEVELOPERS LTD., KOLKATA
ITA 1065/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
JCIT(OSD), CIRCLE -4, KOLKATA, KOLKATA vs M/S. JAGADAMBA TEA CO.(P)LTD, KOLKATA
ITA 1047/KOL/2012[2003-04]Status: DisposedITAT KolkataAY 2003-04
LMJ BUSINESS CENTRE PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA
ITA 1700/KOL/2011[2005-06]Status: DisposedITAT KolkataAY 2005-06
LMJ BUSINESS CENTRE PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA
ITA 1699/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
VODAFONE CELLULAR LIMITED,COIMBATORE vs DCIT, COIMBATORE
ITA 565/CHNY/2015[2014-15 (upto Sep 2014)]Status: DisposedITAT Chennai
VODAFONE CELLULAR LIMITED,COIMBATORE vs DCIT, COIMBATORE
ITA 564/CHNY/2015[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs PVP VENTURES LTD., CHENNAI
ITA 1899/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
PVP VENTURES LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1115/CHNY/2014[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
ACIT, CHENNAI vs M/S. BEST & CROMPTON ENGG. LIMITED, CHENNAI
ITA 600/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
THE COMMISSIONER OF INCOME-TAX vs M/S ALPHA DESIGN
ITA/215/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.B.M.MARISWAMAIAH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/459/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE ASST COMMISSIONER OF INCOME TAX
ITA/454/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/457/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE ASST COMMISSIONER OF INCOME TAX
ITA/456/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.B.M.MARISWAMAIAH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/460/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.B.M.MARISWAMAIAH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/463/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/455/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN