Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
HICAL AEROSPACE PRIVATE LIMTED
COP/3/2015ITAT Karnataka
KRISHNA S DIXIT
THE COMMISSIONER OF INCOME-TAX vs M/S SALARPURIA PROPERTIES PVT.LTD.,
RP/290/2011ITAT Karnataka
RAVI MALIMATH,N.KUMAR
WIPRO GE HEALTHCARE PVT, LTD.,BANGALORE vs DCIT CR 7(1)(2), BANGALORE
ITA 344/BANG/2015[2010-2011]Status: DisposedITAT BangaloreAY 2010-2011
ANSR SOURCE INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1558/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S AL-AMEEN CHARITABLE TRUST,BANGALORE vs DY.DIT, BANGALORE
ITA 1544/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SMT LIZY GEORGE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1377/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
JCIT vs STATE BANK OF MYSORE,
ITA 793/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S VIJAI AUTO SALES & SERVICES (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1262/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S. MULTITECH SOFTWARE SYSTEMS INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1336/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
NOOR MOHD vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN RISHI NAGAR LUDHIANA PUNJAB
ITA/281/2015ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S NUCHEM LTD.
ITA/751/2008ITAT Punjab & Haryana
MR. JUSTICE ARVIND KUMAR,MR. JUSTICE ASHUTOSH MOHUNTA
COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S MISTY MEADOWS PVT LTD
ITA/273/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
COMMISSIONER OF INCOME TAX ROHTAK vs JAT EDUCATION SOCIETY
ITA/133/2014ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
C I T vs M/S NUCHEM LTD.
ITA/892/2008ITAT Punjab & Haryana
C I T vs M/S NUCHEM LTD.
ITA/4/2009ITAT Punjab & Haryana
VIKRANT DUTT CHAUDHARY vs COMMISSIONER OF INCOME TAX, PANCHKULA (HARYANA)
ITA/25/2015ITAT Punjab & Haryana
PUNJAB STATE COOP. SUPPLY & MARKETING FED. LTD vs COMMISSIONER OF INCOME TAX-II AAYAKAR BHAWAN SEC. 17 CHD
ITA/91/2014ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S NUCHEM LTD. FARIDABAD
ITA/614/2009ITAT Punjab & Haryana
DCIT, CENTRALCIRCLE-XIX, KOLKATA, KOLKATA vs MEGHALAYA SOVA ISPAT ALLOYS (P) LTD., KOLKATA
ITA 980/KOL/2012[2005-06]Status: DisposedITAT KolkataAY 2005-06
M/S. RAJSADAN OVERSEAS SALES(P)LTD,SILIGURI vs DCIT, CIRCLE-2, SILIGURI, SILIGURI
ITA 1076/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO, POLLACHI vs JAYASHREE TEXTILES PVT. LTD., POLLACHI
ITA 969/CHNY/2013[1998-99]Status: DisposedITAT ChennaiAY 1998-99
ITO, CHENNAI vs DR. MANU JACOB ABRAHAM, L/R OF LATE T.C.ABRAHAM, CHENNAI
ITA 1132/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
COMMISSIONER OF INCOME TAX-IV vs INFOGAIN INDIA PVT. LTD.
ITA/487/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX –IV vs INFOGAIN INDIA PRIVATE LIMITED
ITA/485/2014ITAT Delhi
THE COMMISSIONER OF INCOME TAX, PANAJI. vs M/S. PENTAIR WATER INDIA PVT. LTD.,
TXA/18/2015ITAT Bombay
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S RAM GOPAL AND SONS
ITA/216/2014ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
M/S CIMSYS RESEARCH (I) PVT. LTD.,KOLKATA vs ITO, WD-11(4), KOLKATA, KOLKATA
ITA 697/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S PLY PALACE,KOLKATA vs ITO, WD-39(2), KOLKATA, KOLKATA
ITA 619/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MIRA SHAW,HOWRAH vs ACIT, CIR-46, KOLKATA, KOLKATA
ITA 982/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
BANI SAHA,KOLKATA vs ITO, WD-30(1), KOLKATA, KOLKATA
ITA 578/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
