Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
TRIMURTI CREDIT SOUHARDA SAHAKARI LTD., NIPANI vs THE COMMISSIONER OF INCOME TAX (APPEALS)
ITA/100057/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
SHRI VARDHAMAN URBAN CO OPERATIVE CREDIT SOCIETY vs THE COMMISSIONER OF INCOME
ITA/100040/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
VIRUPAXLING CO-OPERATIVE vs THE COMMISSIONER OF INCOME TAX
ITA/100063/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs BRAMHANATH CO-OPERATIVE CREDIT SOUHARD
ITA/100128/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
MARKANDEYA CO-OPERATIVE CREDIT vs THE INCOME TAX OFFICER
ITA/100083/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
SOMESHWAR CO-OP CREDIT SOCIETY LTD., vs THE COMMISSIONER OF INCOME TAX (APPEALS)
ITA/100067/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
VIJAYALAXMI CO -OPERATIVE vs THE COMMISSIONER OF INCOME TAX (APPEALS)
ITA/100046/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
M/S. ATHANI MAHILA CO-OP CREDIT SOCIETY LTD., vs THE COMMISSIONER OF INCOME TAX (APPEALS)
ITA/100069/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
THE NAVHIND CO-OP CREDIT SOCEITY LTD., vs THE COMMISSIONER OF INCOEM TAX (APPEALS)
ITA/100021/2015ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
SHRI KALIKA DAIVADNYA CO-OP vs THE COMMISSIONER OF INCOEM TAX (APPEALS)
ITA/100018/2015ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs SHRI BEERESHWAR CRDIT SOUHARD SAHAKARI LTD.,
ITA/100109/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
SHRI. DURUDUNDESHWAR URBAN vs COMMISSIONER OF
ITA/100023/2015ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
SREE RENUKA CO-OPERATIVE CREDIT SOCIETY LTD vs THE INCOME TAX OFFICER
ITA/100096/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
THE PULS URBAN CREDIT SOUHARDA vs THE COMMISSIONER OF INCOME TAX
ITA/100064/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
SOMESHWAR CO-OP CREDIT SOCIETY LTD., vs THE COMMISSIONER OF INCOME TAX (APPEALS)
ITA/100068/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
PR. CIT-1 vs ATLANTA CAPITAL PVT. LTD
ITA/666/2015ITAT Delhi
SOUTH LTD) vs COMMISSIONER OF INCOME TAX
ITA/336/2014ITAT Delhi
SOUTH LTD) vs COMMISSIONER OF INCOME TAX
ITA/334/2014ITAT Delhi
PR. CIT-1 vs ATLANTA CAPITAL PVT. LTD
ITA/665/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-II CHANDIGARH vs RAJIV KUMAR MANUJA
ITA/40/2010ITAT Punjab & Haryana
DR PAPIYA DUTTA,KOLKATA vs ITO, WD-55(1), KOLKATA, KOLKATA
ITA 671/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S B.M CHANDRA & SONS JEWELLERS.,NORTH 24 PARGANAS vs I.T.O. WD-50(1),KOLKATA, KOLKATA
ITA 286/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
D.C.I.T., CIRCLE-4, KOLKATA, KOLKATA vs M/S BORMAH JAN TEA CO. (1936) LTD., KOLKATA
ITA 2724/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
TAMLUK GHATAL CENTRAL CO - OPERATIVE BANK LTD,PURBA MEDINIPUR vs A.C.I.T CIR - HALDIA, PURBA MEDINIPUR
ITA 1747/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SANKAR DATTA,KOLKATA vs DCIT, CIRCLE -54, KOLKATA, KOLKATA
ITA 870/KOL/2012[2005-06]Status: DisposedITAT KolkataAY 2005-06
PRAFULLA KUMAR GHOSH,MALDA vs ITO,WARD-2, MALDA, MALDA
ITA 686/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
ALOKE KUMAR SARKAR,HOOGHLY vs ITO, WARD - 2(3), HOOGHLY, HOOGHLY
ITA 726/KOL/2011[2005-06]Status: DisposedITAT KolkataAY 2005-06
ACIT, CIRCLE - 1, ASANSOL, ASANSOL vs ASHIRBAD REAL ESTATE & TRANSPORT PVT. LTD., ASANSOL
ITA 1591/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
VECTRA AUTO COMPONENTS PRIVATE LIMITED
COP/148/2014ITAT Karnataka
H.BILLAPPA
M/S KARNATAKA SOAPS AND DETERGENTS LTD vs THE COMMISSIONER OF INCOME TAX
WP/25610/2015ITAT Karnataka
RAM MOHAN REDDY