Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

NALANDA EDUCATION SOCIETY,CHHINDWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 110/JAB/2025[2024-25]Status: DisposedITAT JabalpurAY 2024-25
29/9/2026

JAGADISH PANCHAL,UDAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), UDAIPUR

ITA 314/JODH/2024[2016-17]Status: DisposedITAT JodhpurAY 2016-17
29/9/2026

RAMESHBHAI GORDHANBHAI DUDHAGARA,RAJKOT vs INCOME TAX OFFICER, RAJKOT

ITA 738/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
29/9/2026

KISHAN SUMNABHAI JIVRAJANI,RAJKOT vs INCOME TAX OFFICER 2(1)(1),, RAJKOT

ITA 687/RJT/2026[2021-2022]Status: DisposedITAT RajkotAY 2021-2022
29/9/2026

HIMANSHUSINHJI JYOTENDRASINHJI JADEJA,GONDAL vs DCIT/ACIT CIRCLE-1(1), RKT, RAJKOT

ITA 325/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
29/9/2026

KISHAN SUMNABHAI JIVRAJANI ,RAJKOT vs INCOME TAX OFFICER 2(1)(1),, RAJKOT

ITA 311/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
29/9/2026

AMI INDUSTRIES,SURENDRANAGAR vs THE ITO WARD 1, SURENDRANAGAR, SURENDRANAGAR

ITA 148/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
29/9/2026

VANITA VISHRAM EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 195/SRT/2026[NA]Status: HeardITAT Surat
29/9/2026

HITESHKUMAR MOHANLAL DESAI,DAMAN vs THE ASSESSMENT UNIT, ITO, DAMAN WARD, DAMAN

ITA 962/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
29/9/2026

JAGDISHKUMAR CHHOTUBHAI GANDHI,MUMBAI vs ITO(INT.TAX), SURAT

ITA 245/SRT/2024[2017-18]Status: DisposedITAT SuratAY 2017-18
29/9/2026

SRSL CHARITABLE TRUST,UDAIPUR vs CIT EXEMPTION, JAIPUR

ITA 55/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
29/9/2026

S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 1001/JPR/2026[2027-28]Status: DisposedITAT JaipurAY 2027-28
29/9/2026

S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 1000/JPR/2026[2027-28]Status: DisposedITAT JaipurAY 2027-28
29/9/2026

S. S. DIAM PRIVATE LIMITED ,JAIPUR vs INCOME TAX OFFICER, WARD -7(2), JAIPUR

ITA 1678/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
29/9/2026

M/S RAJASTHAN STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 835/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
29/9/2026

M/S RAJASTHAN STATE FOOD AND CIVIL SUPPLIES CORPORTION LTD. ,JAIPUR vs DCIT, CIRCLE-6, JAIPUR

ITA 537/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
29/9/2026

BHARATKUMAR G PATEL ,AHMEDABAD vs THE ITO WARD - 3(2)(1), AHMEDABAD

ITA 568/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
29/9/2026

SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD

ITA 46/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/9/2026

SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD

ITA 45/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/9/2026

BABUBHAU PUNAMBHAI PARMAR,NADIAD vs THE ITO, WARD-1, NADIAD

ITA 381/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
29/9/2026

SANJAYKUMAR JIVANBHAI BHATIYA,DEESA vs THE ITO, WARD-1, PALANPUR

ITA 328/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
29/9/2026

PRATIBHA SANJAI SRIVASTAVA,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2565/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
29/9/2026

PRATIBHA SANJAI SRIVASTAVA,AHMEDABAD vs INCOME TAX OFFICER, WARD7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2562/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
29/9/2026

GUJARAT VALAND SEVA SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD

ITA 2538/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/9/2026

GUJARAT VALAND SEVA SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD

ITA 2537/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/9/2026

YASHKUMAR NANDUBHAI PATEL,AHMEDABAD vs WARD 5(3)(2), AHMEDABAD

ITA 1497/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
29/9/2026

SHREE ALKAPURI STHANKVASI JAIN SANGH,VADODARA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1380/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/9/2026

DY COMMISSIONER OF INCOME TAX, GULTEKDI, PUNE vs JAIRAJ REALTY UNIT 9LLP, PUNE

ITA 713/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
29/9/2026

MAHADEV BAPU SHELKE,KHALAPUR vs INCOME TAX OFFICER WARD 4, PANVEL

ITA 3322/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
29/9/2026

MUJIBUL KHAN,TAMLUK vs ITO, WARD 27(3),, HALDIA

ITA 508/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
29/9/2026