Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
PUSHPA BITAN FRIENDSHIP SOCIETY,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA
ITA 2607/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
TANVEER AHMED SIDDIQUI,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(3), BANGALORE
ITA 802/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
SHUBHANGI GIRIYAN NARAYAN,BENGALURU vs INCOME TAX OFFICER, WARD - 6(2)(1), BENGALURU
ITA 740/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MARKANJA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,SULLIA vs INCOME TAX OFFICER, PUTTUR, MANGALURU
ITA 678/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MARKANJA PACS LTD,SULLIA vs INCOME TAX OFFICER, MANGALURU
ITA 677/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ASHWINI ESHWAR GALI,BANGALORE vs ITO, WARD 5(3)(2), BANGALORE
ITA 2318/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
BASAVANNA NANJAMARI SUNIL,TIPTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HASSAN
ITA 1987/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ASHWATARAMSETTY RAVINDRANATH,BANGALORE vs ACIT, CIRCLE7(1)(1), BENGALURU
ITA 1578/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SHIVASHANKRAPPA SAHUKAR,KALABURAGI vs ITO, WARD-1, KALABURGAI
ITA 155/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
KARNATAKA SAMARPANA EDUCATION SOCIETY,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BANGALORE
ITA 1439/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
JAYAMMA,SHIVAMOGGA vs INCOME TAX OFFICER WARD 1 , SHIVAMOGGA
ITA 1268/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
JAYAMMA,SHIVAMOGGA vs INCOME TAX OFFICER WARD 1, SHIVAMOGGA
ITA 1267/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
CHANDRA SHEKAR NERELLA,JANATA COLONY ,GADAG ROAD HUBLI DHARWAD vs INCOME TAX OFFICER WARD-2(1), HUBLI, HUBLI, KARNATAKA
ITA 1228/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
BANDAHALLI MUTHEGOWDA MANJUNATH,BANDAHALLI vs DCIT, CIRCLE-(1) (1), BENGALURU
ITA 1197/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
NISAR KHAN,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 2986/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
NISARAHMED ARALIMATTI,BIJAPUR vs INCOME TAX OFFICER - WARD 1, BIJAPUR
ITA 2590/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PASHUPALANA ELAKE NOUKARARA GRUHA NIRMANA SAHAKARA SANGA NIGAMA ,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 2366/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MUTHKUMAR NAGARAJ SANDEEP KUMAR,BANGALORE, KARNATAKA vs ITO, INTERNATIONAL TAXATION, WARD-1(2), BANGALORE
ITA 2018/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SIDDAGANGA SHREE VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITH MASKI,MAKSI vs INCOME TAX OFFICER, WARD -1, RAICHUR
ITA 1658/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SCHWARZ SPERREN INTELLIGENCE AND SECURITY SOLUTIONS LLP,ANDHERI WEST MUMBAI vs INCOME TAX OFFICER, KAUTILYA BHAVAN
ITA 7072/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
SHYAM MOHAN SAJJAN JINDAL,THANE vs ASSESSMENT UNIT, THANE
ITA 6469/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUN DIAM,MUMBAI vs INCOME TAX OFFICER, WARD-25(3)(4), MUMBAI-JURISDICTIONAL AO- ACIT/DCIT, CIRCLE-32(1), MUMBAI, MUMBAI
ITA 6444/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RVN PAPER & BOARDS PVT. LTD.,MUMBAI vs INCOME TAX OFFICER WARD 11(1)(1), MUMBAI, MUMBAI
ITA 5724/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RVN PAPER & BOARDS PVT. LTD.,MUMBAI vs INCOME TAX OFFICER WARD 11(1)(1), MUMBAI, MUMBAI
ITA 5723/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NEELAM PRAMOD MEHTA,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4311/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
NEELAM PRAMOD MEHTA,MUMBAI vs ACIT- CENTRAL CIRCLE 8(2), MUMBAI
ITA 4310/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
NEELAM MEHTA,MUMBAI vs ACIT- CENTRAL CIRCLE 8(2), MUMBAI
ITA 4309/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PRADEEP KUMAR AGRAWAL,MEERUT vs AO NFAC, MEERUT
ITA 8224/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DIL RAJ KAUR,WAZIRPUR III WEST DELHI vs ITO WARD 34(1), DELHI
ITA 7712/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX , DELHI vs ENDOVISION ELECTRONICS, DELHI
ITA 7580/DEL/2026[2021]Status: DisposedITAT Delhi
