Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
SURENDRA KUMAR (LEGAL HEIR OF SHRI NATTHU SINGH),GAUTAM BUDH NAGAR vs WARD 5(2)(1), NOIDA
ITA 7432/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
AMBICA AGGARWAL,DELHI vs ITO, WARD -34(1), DELHI
ITA 7412/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
YOGESH THAKRAL,DELHI vs ITO WARD 30(5), DELHI
ITA 7406/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AMARDEEP SINGH,HISAR vs INCOME TAX OFFICER, AAYAKAR BHAWAN,
ITA 7383/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KULDIP KOHI,WEST DELHI vs ITO WARD 45(1), DELHI
ITA 7358/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEW AGE INFOSYS PRIVATE LIMITED, DELHI
ITA 6800/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEW AGE INFOSYS PRIVATE LIMITED, DELHI
ITA 6799/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEW AGE INFOSYS PRIVATE LIMITED, DELHI
ITA 6798/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1,KARNAL, KARNAL
ITA 6600/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1,KARNAL, KARNAL
ITA 6599/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL, KARNAL
ITA 6598/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
VIDYA BHARTI INSTITUTE OF TRAINING AND RESEARCH TRUST, KURUKSHETRA,KURUKSHETRA vs CIT EXEMPTIONS CHANDIAGRH, CHANDIGARH
ITA 6592/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
VIDYA BHARTI INSTITUTE OF TRAINING AND RESEARCH TRUST, KURUKSHETRA,KURUKSHETRA vs CIT EXEMPTIONS CHANDIAGRH, CHANDIGARH
ITA 6591/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
PARAM DAIRY LIMITED,DELHI vs DCIT, DELHI, DELHI
ITA 6196/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SURAJ DEVI CHARITABLE TRUST,PUNE vs WARD EXEMP 2(2), DELHI, NEW DELHI
ITA 6151/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SURAJ DEVI CHARITABLE TRUST,PUNE vs WARD EXEMP 2(2), DELHI, NEW DELHI
ITA 6150/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
VOCATIONAL EDUCATION FOUNDATION,DELHI vs CIT (E), LUCKNOW
ITA 6096/DEL/2026[-]Status: DisposedITAT Delhi
VOCATIONAL EDUCATION FOUNDATION,UTTAR PRADESH vs CIT (EXEMPTON), LUCKNOW
ITA 6095/DEL/2026[-]Status: DisposedITAT Delhi
KALPANA MISRA,GAUTAM BUDDHA NAGAR vs ITO WARD 28(1), DELHI
ITA 5270/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
HARJINDER SINGH VEDI,DELHI vs INCOME TAX OFFICER, CIVIC CENTRE
ITA 5085/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASHISH KUMAR VERMA,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, NEW DELHI
ITA 500/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ASHISH KUMAR VERMA,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, NEW DELHI
ITA 499/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
INCOME TAX OFFICER WARD-1(1) , FARIDABAD vs DURABLE FLANGES PRIVATE LIMITED, FARIDABAD
ITA 4902/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
KAVITA,MUZAFFARNAGAR vs ITO, WARD-1(3), MUZAFFARNAGAR, MUZAFFARNAGAR
ITA 4477/DEL/2026[2009-10]Status: DisposedITAT DelhiAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAMADGIRI EXPORTS PRIVATE LIMITED, DELHI
ITA 4118/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAMADGIRI EXPORTS PRIVATE LIMITED, DELHI
ITA 4117/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MILLENIUM EDUCATION SOCIETY,HISAR vs INCOME TAX OFFICER (EXEMPTION), ROHTAK, ROHTAK
ITA 4089/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
ACIT, NEW DELHI vs BAZEL INTERNATIONAL LIMITED, DELHI
ITA 4007/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUNIL KUMAR CHOPRA,DELHI vs ITO-WARD-43(6), DELHI
ITA 3813/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAJIV KUMAR,DELHI vs DCIT, CIRCLE 67(1), DELHI
ITA 3538/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12