Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

INDAG RUBBER LTD.,NEW DELHI vs DCIT, CIRCLE 10(1), NEW DELHI

ITA 3106/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
29/9/2026

MATA DHAN KAUR PUBLIC SCHOOL (PART OF CHOUDHARY MEER SINGH SCOIETY),DELHI vs INCOME TAX OFFICER, WARD EXEMPTION 1(4), DELHI, DELHI

ITA 3096/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
29/9/2026

INDIAN ROADS CONGRESS,NEW DELHI vs INCOME TAX EXEMPTION, WARD 1(2), NEW DELHI

ITA 1516/DEL/2026[2012 - 2013]Status: DisposedITAT Delhi
29/9/2026

DCIT CENTRAL CIRCLE-28, NEW DELHI, DELHI vs M/S AMAN BUILDWELL PVT LTD, DELHI

ITA 1464/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
29/9/2026

DCIT CENTRAL CIRCLE-28, NEW DELHI, DELHI vs M/S AMAN BUILDWELL PVT LTD, DELHI

ITA 1463/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/9/2026

M D OVERSEAS PRIVATE LIMITED, NEW DELHI vs DCIT CENTRAL CIRCLE 14 , DELHI

ITA 1354/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
29/9/2026

BLUE BELL PROMOTERS P.LTD,INDORE vs ACIT, CIRCLED-5(1), NEW DELHI

ITA 8201/DEL/2019[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/9/2026

SWAMI SUBODHANAND VEDANT & SEWA TRUST,RISHIKESH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, LUCKNOW

ITA 349/DDN/2026[2025-26]Status: DisposedITAT DehradunAY 2025-26
29/9/2026

SHYAM KRISHNA GUPTA,HALDWANI vs ASSISTANT COMMISSIONER, HALDWANI

ITA 227/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
29/9/2026

GANESH MISHRA,ETAWAH vs INCOME TAX OFFICER,WARD2(2)(5)ETAWAH, ETAWAH

ITA 96/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
29/9/2026

ATUL SHARMA,GWALIOR vs DCIT/ACIT-CIRCLE-1(1), GWALIOR

ITA 617/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
29/9/2026

GITAM SINGH,FIROZABAD vs ITO, WARD 2(2)(1), FIROZABAD, FIROZABAD

ITA 602/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
29/9/2026

AMINA MINORITY WELFARE SOCIETY,MAREHARA vs ITO, WARD-4(3)(1), ETAH

ITA 598/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
29/9/2026

INCOME TAX OFFICER, WARD-1(3)(1), MATHURA vs SAHAB SINGH, MATHURA

ITA 593/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
29/9/2026

VIJAY JAJOO,GWALIOR vs INCOME TAX OFFICER, WARD 1(1), GWALIOR, GWALIOR

ITA 567/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
29/9/2026

RAJ KUMAR YADAV,MAINPURI vs ITO MAINPURI, MAINPURI

ITA 547/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
29/9/2026

SADHANA GOYAL,AGRA vs ITO, WARD-1(1)(2), AGRA

ITA 534/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
29/9/2026

SANTOSH MALIK,MATHURA vs ITO WARD 1(3)(1), MATHURA

ITA 408/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
29/9/2026

M/S GULAB CHANDRA AND SONS,SEONDHA ROAD, INDERGARH DIST DATIA vs INCOME TAX OFFICER, MAIN BUILDING, GWALIOR

ITA 406/AGR/2026[2020-2021]Status: DisposedITAT AgraAY 2020-2021
29/9/2026

HEMENDRA AGARWAL,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA

ITA 364/AGR/2026[2014-2015]Status: DisposedITAT AgraAY 2014-2015
29/9/2026

RAMESH SINGH,FARRUKHABAD, U.P. vs ITO, FARRUKHABAD, U.P.

ITA 124/AGR/2026[2020-2021]Status: DisposedITAT AgraAY 2020-2021
29/9/2026

BRAHTAKAR SAHKARI SAMITI MYDT BAKYAN ,DAMOH vs INCOME TAX OFFICER WARD, 1 , SAGAR

ITA 249/JAB/2025[2019-20]Status: DisposedITAT JabalpurAY 2019-20
29/9/2026

DINESH YADAV,MOHRA SHAHNAGAR PANNA vs INCOME TAX OFFICER CHHATTARPUR, CHHATTARPUR

ITA 231/JAB/2025[2018-19]Status: DisposedITAT JabalpurAY 2018-19
29/9/2026

ASHOK KUMAR GUPTA,JABALPUR vs INCOME TAX OFFICER, WARD 1(1), JABALPUR

ITA 229/JAB/2025[2015-16]Status: DisposedITAT JabalpurAY 2015-16
29/9/2026

DPR CHARITABLE TRUST,SATNA vs CIT EXEMPTION, BHOPAL

ITA 221/JAB/2025[---]Status: DisposedITAT Jabalpur
29/9/2026

REVASHREE SHIKSHA PRASAR EVAM BAHUUDDESHEEYA SAMITEE,NARSINGHPUR vs INCOME TAX OFFICER , NARSINGHPUR

ITA 183/JAB/2025[2019-2020]Status: DisposedITAT JabalpurAY 2019-2020
29/9/2026

ASHOK URMALIYA,JABALPUR vs DCIT CIRCLE-2(1), JABALPUR

ITA 144/JAB/2025[2013-14]Status: DisposedITAT JabalpurAY 2013-14
29/9/2026

POOJA SHREE JWELLERS,CHHINDWARA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE JABALPUR, JABALPUR

ITA 137/JAB/2025[2018-19]Status: DisposedITAT JabalpurAY 2018-19
29/9/2026

HITKARNI SABHA,JABALPUR vs CIT (EXEMPTION), BHOPAL

ITA 124/JAB/2025[-]Status: DisposedITAT Jabalpur
29/9/2026

GAYATRI PARIVAR TRUST,SAGAR vs INCOME TAX OFFICER, EXEMPTION, JABALPUR

ITA 122/JAB/2025[2024-25]Status: DisposedITAT JabalpurAY 2024-25
29/9/2026