Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,372 total)
AJMERA MANOR PRIVATE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7763/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
OM SHANTI HOUSE ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUBMAI
ITA 7762/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
OM SHANTI HOUSE ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7761/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
OM SHANTI HOUSE ,MUMBIA vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7760/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
VAISHNAV DEVELOPERS ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7759/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
VAISHNAV DEVELOPERS ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7758/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ASHJIT REALTIES PRIVATE LIMTIED,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7757/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
RELIABLE REALTOUCH,PALGHAR vs DCIT CIRCLE 4, THANE
ITA 6468/MUM/2025[2017]Status: DisposedITAT Mumbai
RAHUL CHAUHAN,DELHI vs ITO WARD 34(2), DELHI
ITA 902/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
STITCHMATIC SHOECRAFTS PRIVATE LIMITED,NORTH WEST DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS) - INCOME TAX DEPARTMENT, INCOME TAX DEPARTMENT
ITA 6723/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SMT. SUDESH ,MEERUT vs ITD, MEERUT
ITA 6637/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
JAIN TEXTILE INDUSTRIES,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), GURGAON, GURGAON
ITA 6585/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
HEERA LAL,VILLAGE BADAWALA vs ITO-1(1),MORADABAD, ITO, MORADABAD
ITA 6553/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NAMITA GARG, DELHI
ITA 6492/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NAMITA GARG, DELHI
ITA 6491/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NAMITA GARG, DELHI
ITA 6490/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ANUJ SHARMA, NEW DELHI
ITA 6476/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs FAIR DEAL IMPEX PRIVATE LIMITED, DELHI
ITA 6472/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AVISHA CREDIT CAPITAL LTD, NEW DELHI
ITA 6436/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AVISHA CREDIT CAPITAL LTD, NEW DELHI
ITA 6435/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AVISHA CREDIT CAPITAL LTD, NEW DELHI
ITA 6434/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
SURENDER KUMAR GUPTA,NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEAL), NEW DELHI
ITA 5075/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
ANIL KUMAR TIWARI,DELHI vs INCOME TAX OFFICER WARD 60(4) DELHI, NEW DELHI
ITA 4971/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
FORERUNNER CAPITAL INVESTMENTS LIMITED,DELHI vs WARD 9(1), DELHI, AO NO. 92, RANGE CODE-40, C.R. BUILDING, DELHI
ITA 4970/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SUBHASH CHAND JAIN,NEW DELHI vs INCOME TAX OFFICER WARD 29(1), CIVIC CENTRE, NEW DELHI
ITA 3514/DEL/2026[2012-13]Status: HeardITAT DelhiAY 2012-13
JHM DEVELOPERS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER 13(3), DELHI
ITA 3344/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
NAKUL RAJGARHIA,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, JHANDEWALAN
ITA 3134/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NAKUL RAJGARHIA AND SONS HUF,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, JHANDEWALAN
ITA 3133/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NAKUL RAJGARHIA AND SONS HUF ,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI , JHANDEWALAN
ITA 3132/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ARCHANA GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 52(1), DELHI, NEW DELHI
ITA 3123/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23