Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
BHARAT THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6021/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
RELIANCE CAPITAL LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(1), MUMBAI
ITA 5574/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RELIANCE CAPITAL LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(1), MUMBAI
ITA 5563/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
RELIANCE CAPITAL LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(1), MUMBAI
ITA 5542/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SULOCHANA FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 5485/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5227/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5226/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5225/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5212/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5209/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5208/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOME TAX OFFICER - 11(1)(1), MUMBAI, MUMBAI vs VENUS RECORDS AND TAPES LLP, MUMBAI
ITA 4927/MUM/2026[2022]Status: DisposedITAT Mumbai
RAMASHISH RAJBALI YADAV,THANE vs INCOME TAX OFFICER WARD 28(2)(1) MUMBAI, MUMBAI
ITA 4377/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
TATER REALTY,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4224/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
TATER REALTY,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4223/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MAHESHWARI BROTHERS ,MUMBAI vs ITO - 19(2)(2), MUMBAI, MUMBAI
ITA 4115/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
WILLINGDON SPORTS CLUB,MUMBAI vs DCIT 19(3), MUMBAI
ITA 3479/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DHIRAJ PERMJIBHAI PATEL ,MUMBAI vs ITO WARD ,27 (1)(1) MUMBAI , MUMBAI
ITA 2708/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
WELLNESS FOREVER HEALTHTECH PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 15(3)(1), MUMBAI
ITA 266/MUM/2026[AY 2022-23]Status: DisposedITAT Mumbai
DCIT CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI vs JESUS SUDHIR LALL, MUMBAI
ITA 2495/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT-15(3)(1), MUMBAI, MUMBAI vs WELLNESS FOREVER HEALTHTECH PRIVATE LIMITED, MUMBAI
ITA 1971/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
NIKHIL RADHESHYAM AGRAWAL ,MUMBAI vs INCOME TAX OFFICER WARD 2(2), MUMBAI
ITA 1401/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT221, MUMBAI vs NRC LIMITED, MUMBAI
ITA 1333/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT221, MUMBAI vs NRC LIMITED, MUMBAI
ITA 1332/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT221, MUMBAI vs NRC LTD, MUMBAI
ITA 1331/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SUMIT GUPTA,VASHI NAVI MUMBAI vs WARD 23(1)(1) NATIONAL FACELESS ASSESSMENT CENTRE, PIRAMAL CHEMBERS LOWER PAREL
ITA 1328/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CEAT LIMITED,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME-TAX, 6(1)(1), MUMBAI
ITA 8146/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ACIT, CENTRAL CIRCLE 2(3), MUMBAI, MUMBAI vs OM SHANTI HOUSE, MUMBAI
ITA 8143/MUM/2025[2024-2025]Status: DisposedITAT MumbaiAY 2024-2025
AJMERA MANOR PRIVATE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7763/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25
OM SHANTI HOUSE ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUBMAI
ITA 7762/MUM/2025[2024-25]Status: DisposedITAT MumbaiAY 2024-25