Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
MOHAMMED RABBON,BANGALORE vs INCOME TAX OFFICER WARD 3(2)(1), BANGALORE
ITA 2122/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
HEXAD INFOSOFT PRIVATE LIMITED,BANNERGHATTA ROAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1) BANGALORE, BMTC BUILDING
ITA 1713/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
HEXAD INFOSOFT PRIVATE LIMITED,BANNERGHATTA ROAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), BMTC BUILDING, KORMANGALA
ITA 1712/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
HEXAD INFOSOFT PRIVATE LIMITED,BANNERGHATTA ROAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), BMTC BUILDING KORMANGALA
ITA 1711/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
KOTA PARAMESHWAR MALATHI,BENGALURU vs THE INCOME TAX OFFICER, BENGALURU
ITA 1543/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
KRISHNA KODALI KISHORE,BENGALURU vs CIT (APPEALS), BENGALURU
ITA 1538/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
MAYURA INDUSTRIAL ENTERPRISES ,BANGALORE vs INCOME TAX OFFICER, WARD 3(2)(1), BANGALORE
ITA 2693/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2636/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2635/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2634/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2633/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2632/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
K C SRINIVASA REDDY HUF,BANGALORE vs DCIT, CENTRAL CIRCLE -2(2) , BANGALORE
ITA 2293/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SAINATH POSHETTY PENDAM,MUMBAI vs WARD 22(3)(6), MUMBAI, PIRAMAL CHAMBERS, MUMBAI
ITA 936/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BIPIN VINODKANT LODHAVIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 42(1)(1), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 7969/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NITIN RAMESH KADAM,MUMBAI vs INCOME TAX OFFICER, KAUTILYA BHAVAN
ITA 7906/MUM/2026[2017-28]Status: DisposedITAT MumbaiAY 2017-28
CONSERVATION ACTION TRUST,MUMBAI vs EXEM. WARD 1(2), MUMBAI, MUMBAI
ITA 7869/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
FOSSILS TRADELINK PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7725/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
RAMKRISHNA BAJAJ CHARITABLE TRUST,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 26(1), MUMBAI, MUMBAI
ITA 66/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6490/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT-15(3)(1), MUMBAI, MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6489/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TEHMINA K KATRAK CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6423/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
TEHMINA K KATRAK CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6422/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL, MUMBAI
ITA 6355/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6283/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JATINDER SINGH HUF,KALBADEVI vs ITO MUMBAI 23 1 6, PIRAMAL CHAMBER
ITA 6108/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6067/MUM/2026[2016]Status: DisposedITAT Mumbai
BHARATA THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6024/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
BHARAT THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6023/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
BHARAT THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6022/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
