Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
THE COMMISSIONER OF INCOME-TAX vs M/S. KARNATAKA POWER CORPORATION LTD
ITA/122/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX CENTRAL-II vs KUSUM GUPTA
ITA - 579 / 2013ITAT Delhi
TAX-(CENTRAL -II) vs SMT. KUSUM GUPTA,
ITA/634/2015ITAT Delhi
SMT. MADHU SONI vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXC/8/2012ITAT Chhattisgarh
AJAY PAL SINGH vs COMMISSIONER OF INCOME TAX II CHANDIGARH
ITA/113/2015ITAT Punjab & Haryana
FAROHAR GLOBAL FOUNDATION,BANGALORE vs CIT, BANGALORE
ITA 96/BANG/2015[N.A.]Status: DisposedITAT Bangalore
MEERABO GLOBAL FOUNDATION,BANGALORE vs CIT, BANGALORE
ITA 129/BANG/2015[N.A.]Status: DisposedITAT Bangalore
SRI.B.K. CHIKKAVEERAPPA,PERIYAPATNA vs ITO, MYSORE
ITA 113/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI. REVANASIDDESHWAR CO-OPEATIVE CREDIT SOCIETY,BIJAPUR vs ITO, BIJAPUR
ITA 843/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs M/S AVASARALA TECHNOLOGIES LTD., BANGALORE
ITA 815/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
CIVIL CONTRACTORS ASSOCIATION,MANGALORE vs ITO, MANGALORE
ITA 670/BANG/2014[N.A.]Status: DisposedITAT Bangalore
DCIT, UDUPI vs M/S MANIPAL HOTEL & RESTAURANT MANAGEMENT COLLEGE TRUST, MANIPAL
ITA 640/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRIKANT GHANSSHYAMDAS DARAK,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 1119/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI K.P. UMAPATHY S/O. K PADMANABHA vs STATE OF KARNATAKA
WP/109324/2015ITAT Karnataka
ASHOK B HINCHIGERI
THE COMMISSIONER OF INCOME TAX vs SMT. SUNITA TONY
ITA/163/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX CHANDIGARH vs M/S ESSAR COMMVISION LTD. MOHALI
ITA/238/2009ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
M/S AAREN EXPORTS vs CIT, JALANDHAR
ITA/312/2009ITAT Punjab & Haryana
DCIT, MADURAI vs GLOBAL POLYBAGS IDNUSTRIES (P) LIMITED, VIRUDHUNAGAR
ITA 1596/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, COIMBATORE vs M.G.PARIPOORANAM, COIMBATORE
ITA 157/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, COIMBATORE vs M.G.PARIPOORANAM, COIMBATORE
ITA 155/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ITO, COIMBATORE vs M.G.PARIPOORANAM, COIMBATORE
ITA 154/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
APA HOTELS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1433/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs KAL COMM P LTD., CHENNAI
ITA 126/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
G.SHANMUGANATHAN,CHENNAI vs ITO, CHENNAI
ITA 1130/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs JUSTICE P.D.DINAKARAN, CHENNAI
ITA 111/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, CHENNAI vs JUSTICE P.D.DINAKARAN, CHENNAI
ITA 110/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ACIT, CHENNAI vs CASA GRANDE PVT LTD., CHENNAI
ITA 2187/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs SVE ENGINEERS PVT. LTD., CHENNAI
ITA 2038/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
CHENNAI PROPERTIES AND INVESTMENTS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1937/CHNY/2014[2002-03]Status: DisposedITAT ChennaiAY 2002-03
ITO, PONDICHERRY vs V.MOHENE, PONDICHERRY
ITA 1796/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
