Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,287 total)
TAX-20 (ERSTWHILE CIT-XII) vs SMT. PRIYANKA SINGHANIA
ITA/163/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/339/2015ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-15 vs SHRI PREM PRAKASH GARG
ITA/656/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/334/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/342/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/338/2015ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S UDAYA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD
ITA/168/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME vs M/S TEACHERS
ITA/139/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
C.I.T., UDAIPUR vs VIKAS MALARA
ITA/253/2013ITAT Rajasthan
C.I.T. CENTRAL, JAIPUR vs M/S ARAVALI MINERALS and CHEMICALS IND.
ITA/173/2013ITAT Rajasthan
KARNATAKA JEWELS LTD vs JOINT COMMISSIONER OF INCOME TAX
SCA/18781/2014ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S KERALA INFRASTRUCTURE INVESTMENT FUND BOARD
ITA/84/2014ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA
TAXAP/208/2002ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.G.URAIZEE
C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI PADAMPUR
ITA/148/2014ITAT Rajasthan
C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI SRIBIJAYNAGAR
ITA/150/2014ITAT Rajasthan
RAJ KUMAR TEWATIA vs COMM. OF INCOME TAX
ITA/305/2009ITAT Punjab & Haryana
CIT-II CHANDIGARH vs M/S AGRO DUTCH INDUSTRIES LTD. CHANDIGARH
ITA/311/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S AJAY SINGH C/O RAKESH RAJ AND ASSO. NEW DELHI
ITA/58/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs MANGAL SINGH, GURGAON
ITA/84/2009ITAT Punjab & Haryana
KRISHAN KUMAR PALTA vs COMMISSIONER OF INCOME TAX CHANDIGARH
ITA/10/2015ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA
TAXAP/207/2002ITAT Gujarat
ENSICOMM SOLUTIONS PRIVATE LIMITED
COP/81/2015ITAT Karnataka
S.R.KRISHNA KUMAR
THE ORIENTAL INSURANCE COMPANY LIMITED vs SHRI KALEGOWDA
WP/29055/2013ITAT Karnataka
A.S.BOPANNA
THE COMMISSIONER OF INCOME-TAX vs M/S. KARNATAKA POWER CORPORATION LTD
ITA/123/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S HIMACHAL JOINT VENTURE,
ITA/219/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S. KARNATAKA POWER CORPORATION LTD
ITA/122/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX CENTRAL-II vs KUSUM GUPTA
ITA - 579 / 2013ITAT Delhi
TAX-(CENTRAL -II) vs SMT. KUSUM GUPTA,
ITA/634/2015ITAT Delhi
SMT. MADHU SONI vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXC/8/2012ITAT Chhattisgarh
AJAY PAL SINGH vs COMMISSIONER OF INCOME TAX II CHANDIGARH
ITA/113/2015ITAT Punjab & Haryana
