Recent Judgments

THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER

ANAND BYRAREDDY,S.SUJATHA

COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD

COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD

JUDGEMENTopens in new window

JUDGEMENTopens in new window

CHEMINVEST LIMITED vs COMMISSIONER OF INCOME TAX-VI

TAX-20 (ERSTWHILE CIT-XII) vs SMT. PRIYANKA SINGHANIA

FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)

PR. COMMISSIONER OF INCOME TAX-15 vs SHRI PREM PRAKASH GARG

FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)

FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)

FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)

COMMISSIONER OF INCOME TAX vs M/S UDAYA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD

B.MANOHAR,VINEET SARAN

COMMISSIONER OF INCOME vs M/S TEACHERS

B.MANOHAR,VINEET SARAN

C.I.T., UDAIPUR vs VIKAS MALARA

C.I.T. CENTRAL, JAIPUR vs M/S ARAVALI MINERALS and CHEMICALS IND.

KARNATAKA JEWELS LTD vs JOINT COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs M/S KERALA INFRASTRUCTURE INVESTMENT FUND BOARD

HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN

COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.G.URAIZEE

C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI PADAMPUR

C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI SRIBIJAYNAGAR

RAJ KUMAR TEWATIA vs COMM. OF INCOME TAX

CIT-II CHANDIGARH vs M/S AGRO DUTCH INDUSTRIES LTD. CHANDIGARH

CIT, FARIDABAD vs M/S AJAY SINGH C/O RAKESH RAJ AND ASSO. NEW DELHI

CIT, FARIDABAD vs MANGAL SINGH, GURGAON

KRISHAN KUMAR PALTA vs COMMISSIONER OF INCOME TAX CHANDIGARH

COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA

ENSICOMM SOLUTIONS PRIVATE LIMITED

S.R.KRISHNA KUMAR

THE ORIENTAL INSURANCE COMPANY LIMITED vs SHRI KALEGOWDA

A.S.BOPANNA

THE COMMISSIONER OF INCOME-TAX vs M/S. KARNATAKA POWER CORPORATION LTD

B.MANOHAR,VINEET SARAN