Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
COMMISSIONER OF INCOME TAX vs JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD.
ITR/251/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD.
ITR/58/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SARDAR VALLABHBHAI PATEL
ITR/58/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ZAVERCHAND GAEKWAD LTD.
ITR/55/1995ITAT Gujarat
INCOME TAX OFFICER, BANGALORE vs M/S. INDUFLEX PRODUCTS (P) LTD
C.A. No.-007307-007307 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs HARIRAM KHIMKARAN BAROT FAMILYTRUST
ITR/46/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ROLCON ENGG. CO.LTD.
ITR/236/1994ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, MEERUT vs MAHARSHI AYURVEDA CORP. LTD
C.A. No.-004369-004370 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA)LTD.
ITR/37/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PRAVIN INVESTMENT LTD
ITR/41/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NITIN AND COMPANY
ITR/43/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHIV AGRO GRAMODYOG INDUSTRIES
ITR/27/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CAMA HOTEL LTD.
ITR/26/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs R NITIN & COMPANY
ITR/33/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JAGFASHION TEXTILE MILLS PVT.LTD.
ITR/23/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs STANDARD RADIATORS PVT.LTD.
ITR/235/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHAKTI KHANDSARI UDYOG
ITR/7/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs P M DIESALS PVT LTD
ITR/18/1995ITAT Gujarat
PROCTOR & GAMBLE HYGIENE&HEALTH CARE LTD vs COMMNR. OF CENTRAL EXCISE, BHOPAL
C.A. No.-003844-003844 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs NITIN TRADING CO.
ITR/290/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs P M DIESEL,PVT.LTD.
ITR/300/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AMARSINGHJI MILLS LTD.
ITR/292/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NATHUBHAI H PATEL
ITR/298/1994ITAT Gujarat
M/S. SANJEEV WOOLEN MILLS vs COMMNR. OF INCOME TAX, MUMBAI
C.A. No.-006735-006736 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs OJAS TAR PLAST(P) LTD.
ITR/253/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KETAN CHEMICALS
ITR/276/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs CHOKSHI VINODCHANDRA CHANDULAL
ITR/266/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BISLERI BEWERAGES PVT.LTD.
ITR/240/1994ITAT Gujarat
SHEELABEN M. PATEL vs I.T. OFFICER
TAXAP/424/2003ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs LAXMI CEMENT DISTRIBUTORA (P) LTD.
ITR/226/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI