Recent Judgments
Latest ITAT tax tribunal orders across all benches.(340,893 total)
COMMISSIONER OF INCOME-TAX vs BOMBAY GUJARAT ART SILK VEPARIMAHAJAN CO.OP.SHOPS & WAR.SOC.
ITR/69/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs BROACH TEXTILE MILLS LTD.
ITR/65/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KOLITHAD JUTH SEVA SAHKARI MANDLI LTD
ITR/279/1993ITAT Gujarat
SHYAMA SARABHAI TRUST NO.4, vs COMMISSIONER OF INCOME TAX
ITR/93/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
MANORAMA SARABHAI TRUST NO 6 vs COMMISSIONER OF INCOME TAX
ITR/92/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
GAUTAM SARABHAI ( HUF ) TRUST NO. 10 vs COMMISSIONER OF INCOME-TAX
ITR/67/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
GAUTAM SARABHAI(HUF)TRUST NO.8 vs COMMISSIONER OF INCOME-TAX
ITR/62/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
ASHA SARABHAI TRUST NO.2 vs COMMISSIONER OF INCOME TAX
ITR/199/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs SUHRID S SARABHAI TRUST NO 11
ITR/173/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
BHARTIDEVI SARABHAI TRUST NO. 22,32 vs COMMISSIONER OF INCOME-TAX
ITR/172/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
BHAGWANDAS BABIDAS PATEL vs DEPUTY COMMISSIONER OF INCOME TAX
TAXAP/629/2005ITAT Gujarat
DM ENGINEERING vs COMMISSIONER OF INCOME-TAX
ITR/52/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PALLAVI MAYOR (GM) TRUST NO 73
ITR/133/1994ITAT Gujarat
GAUTAM SARABHAI(HUF)TRUST NO.9 vs COMMISSIONER OF INCOME-TAX
ITR/68/1994ITAT Gujarat
M/S. GEORGE WILLIAMSON (ASSAM) LTD. vs COMMNR. OF INCOME TAX, GUWAHATI
C.A. No.-006694-006698 - 2004ITAT SC
COMMISSIONER OF INCOME-TAX vs PRITHVIRAJ BHOORCHAND
ITR/50/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs EXPRESS HOTEL P LTD
ITR/47/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs EXPRESS HOTEL (P) LTD
ITR/246/1993ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JINDAS PANCHAND GANDHI
ITR/56/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs VYAS & COMPANY
ITR/55/1994ITAT Gujarat
BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD vs COMMISSIONER OF INCOME-TAX
ITR/51/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX, RAJKOT vs SHATRUSAILYA DIGVIJAYSINGH JADEJA
CIVIL APPEAL No. 4411/2003ITAT SC
2 Judges
COMMNR. OF INCOME TAX, RAJKOT vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA
C.A. No.-004411-004411 - 2003ITAT SC
SHATRUSAILYA DIGVIJAYSINGH JADEJA vs COMMNR. OF INCOME TAX, RAJKOT
C.A. No.-004403-004410 - 2003ITAT SC
COMMISSIONER OF INCOME-TAX vs DAUDAYAL HOSTELS PVT LTD
ITR/41/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GAEKWAD AND COMPANY
ITR/44/1994ITAT Gujarat
DY.CIT vs MAHI VALLEY HOTELS & RESORTS
TAXAP/515/2004ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD
ITR/40/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs C C FAMILY TRUST
ITR/20/1994ITAT Gujarat
KAILASH IVESTMENTS PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/297/1995ITAT Gujarat