Recent Judgments

Latest ITAT tax tribunal orders across all benches.(341,001 total)

COMMISSIONER OF INCOME TAX vs MANINI NIRANJAN,

ITR/239/1994ITAT Gujarat
21/11/2005

COMMISSIONER OF INCOME TAX vs INVENTA A G

ITR/238/1994ITAT Gujarat
21/11/2005

COMMISSIONER OF INCOME TAX vs LAXMI CEMENT DISTRIBUTORS PVT.LTD.

ITR/54/1995ITAT Gujarat
21/11/2005

COMMNR. OF CENTRAL EXCISE, INDORE vs M/S.S. KUMARS LTD.

C.A. No.-004172-004185 - 2000ITAT SC
21/11/2005

SEDCO FOREX INTERNATIONAL DRILL.INC.&ORS vs COMMNR. OF INCOME TAX, DEHRUDUN

C.A. No.-000351-000355 - 2005ITAT SC
17/11/2005

MURLIDHAR LAHORIMAL vs COMMISSIONER OF INCOME-TAX

ITR/225/1994ITAT Gujarat
16/11/2005

COMMISSIONER OF INCOME TAX vs GUJARAT SHIP TRADING CORPN.

ITR/230/1994ITAT Gujarat
16/11/2005

COMMISSIONER OF INCOME TAX vs PREM CONDUCTORS PVT LTD

ITR/73/1995ITAT Gujarat
8/11/2005

PONNI SUGARS (ERODE) LTD. vs DY.COMMERCIAL TAX OFFICER,T. NADU

C.A. No.-004757-004758 - 2000ITAT SC
8/11/2005

ZAKIR HUSSAIN vs CIT, UDAIPUR and ANR

ITA/84/2002ITAT Rajasthan
7/11/2005

COMMNR. OF CUSTOMS (IMPORTS), MUMBAI vs M/S. TULLOW INDIA OPERATIONS LTD

C.A. No.-005900-005900 - 2004ITAT SC
28/10/2005

DY. COMMNR., INCOME TAX, COCHIN vs M/S. S.T.N. TEXTILE LTD

C.A. No.-004101-004101 - 2003ITAT SC
25/10/2005

COMMISSIONER OF INCOME-TAX vs MAHENDRA N SHAH

ITR/214/1994ITAT Gujarat
20/10/2005

COMMISSIONER OF INCOME-TAX vs NUTHERN PVT LTD

ITR/213/1994ITAT Gujarat
20/10/2005

COMMISSIONER OF INCOME-TAX vs UNION ELECTRIC CORPORATION

ITR/212/1994ITAT Gujarat
13/10/2005

COMMISSIONER OF INCOME TAX vs NAVDEEP POLYMERS PVT. LTD.

ITR/207/1994ITAT Gujarat
13/10/2005

COMMISSIONER OF INCOME TAX vs SIDRAL FOOD PVT LTD.

ITR/200/1994ITAT Gujarat
13/10/2005

COMMISSIONER OF INCOME-TAX vs SANDEEP CONSTRUCTION PVT.LTD.

ITR/184/1994ITAT Gujarat
11/10/2005

COMMISSIONER OF INCOME-TAX vs KAMDAR ASSOCIATES

ITR/190/1994ITAT Gujarat
11/10/2005

M/S. MUKESH POULTRY FARM vs THE INCOME-TAX OFFICER

TAXAP/20/2005ITAT Gujarat
11/10/2005

COMMISSIONER OF INCOME-TAX vs JYOTI MARKETING PROJECTS LTD.

ITR/163/1994ITAT Gujarat
11/10/2005

M/S. WESTERN INDIA PLYWOODS LTD. vs COLLECTOR OF CUSTOMS, KOCHIN

C.A. No.-004234-004234 - 2000ITAT SC
7/10/2005

M/S. COMPACK PVT. LTD. vs COMMNR. OF CENT. EX. & CUSTOMS, VADODARA

C.A. No.-008030-008030 - 2004ITAT SC
7/10/2005

N B SURTI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/146/1994ITAT Gujarat
6/10/2005

COMMISSIONER OF INCOME-TAX vs SHARP REFFILS CO PVT LTD

ITR/144/1994ITAT Gujarat
5/10/2005

COMMISSIONER OF INCOME-TAX vs GIRISHKUMAR SHANTILAL PATEL

ITR/149/1994ITAT Gujarat
5/10/2005

COMMISSIONER OF INCOME-TAX vs ZIPPERS INDIA

ITR/141/1994ITAT Gujarat
5/10/2005

COMMISSIONER OF INCOME-TAX vs D N DOSANI

ITR/142/1994ITAT Gujarat
5/10/2005

BRITANNIA INDUSTRIES LTD. vs COMMNR. OF INCOME TAX

C.A. No.-002415-002415 - 2004ITAT SC
5/10/2005

COMMISSIONER OF INCOME-TAX vs SAURASHTRA INOX (P) LTD.

TAXAP/527/2004ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

4/10/2005