Recent Judgments

COMMISSIONER OF INCOME-TAX vs MADHUSUDAN VEGETABLE PRODUCTS CO LTD

COMMISSIONER OF INCOME-TAX vs C D R LAXMIDEVI

COMMISSIONER OF INCOME-TAX vs SHAH CHIMANLAL PREMCHAND

COMMISSIONER OF INCOME-TAX vs H C TRADERS

COMMISSIONER OF INCOME-TAX vs MAHENDRA MILLS LTD

COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. HARI CHAND SHRI GOPAL

M/S. GOPAL ZARDA UDYOG vs COMNR. OF CENTRAL EXCISE, NEW DELHI

COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENTS P LTD

COMMISSIONEROF INCOME-TAX vs HARI ENTERPRISES

COMMISSIONER OF INCOME-TAX vs HINTEX MILLS

COMMISSIONER OF INCOME-TAX vs ROHITBHAI CHINUBHAI

COMMISSIONR OF INCOME TAX vs CHAMPAKLAL & BROS.

COMMISSIONER OF INCOME TAX vs MANAVADAR PATEL SAMAJ

COMMNR. OF SALES TAX, U.P. vs M/S. SWADESHI POLYTAX LTD., U.P

S.N. VARIAVA TARUN CHATTERJEE

COMMISSIONER OF INCOME TAX vs NIJRANG SPECIFIC FAMILY TRUST,

M/S. SHARP INDUSTRIES LTD. vs COMMISSIONER OF CENTRAL EXCISE, MUMBAI

COMMNR. OF CENTRAL EXCISE, HYDERABAD vs M/S. ALDEC CORPORATION

M/S. ANAND NISHIKAWA COMPANY LTD. vs COMMISSIONER OF CENTRAL EXCISE, MEERUT

COMMISSIONER OF INCOME-TAX vs BOMBAY GUJARAT ART SILK VEPARIMAHAJAN CO.OP.SHOPS & WAR.SOC.

COMMISSIONER OF INCOME-TAX vs BROACH TEXTILE MILLS LTD.

COMMISSIONER OF INCOME TAX vs KOLITHAD JUTH SEVA SAHKARI MANDLI LTD

SHYAMA SARABHAI TRUST NO.4, vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

MANORAMA SARABHAI TRUST NO 6 vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

GAUTAM SARABHAI ( HUF ) TRUST NO. 10 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

GAUTAM SARABHAI(HUF)TRUST NO.8 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

ASHA SARABHAI TRUST NO.2 vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME-TAX vs SUHRID S SARABHAI TRUST NO 11

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

BHARTIDEVI SARABHAI TRUST NO. 22,32 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

BHAGWANDAS BABIDAS PATEL vs DEPUTY COMMISSIONER OF INCOME TAX

DM ENGINEERING vs COMMISSIONER OF INCOME-TAX