Recent Judgments

COMMISSIONER OF INCOME-TAX vs PALLAVI MAYOR (GM) TRUST NO 73

GAUTAM SARABHAI(HUF)TRUST NO.9 vs COMMISSIONER OF INCOME-TAX

M/S. GEORGE WILLIAMSON (ASSAM) LTD. vs COMMNR. OF INCOME TAX, GUWAHATI

COMMISSIONER OF INCOME-TAX vs PRITHVIRAJ BHOORCHAND

COMMISSIONER OF INCOME TAX vs EXPRESS HOTEL P LTD

COMMISSIONER OF INCOME-TAX vs EXPRESS HOTEL (P) LTD

COMMISSIONER OF INCOME-TAX vs JINDAS PANCHAND GANDHI

COMMISSIONER OF INCOME-TAX vs VYAS & COMPANY

BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX, RAJKOT vs SHATRUSAILYA DIGVIJAYSINGH JADEJA

2 Judges

COMMNR. OF INCOME TAX, RAJKOT vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA

SHATRUSAILYA DIGVIJAYSINGH JADEJA vs COMMNR. OF INCOME TAX, RAJKOT

COMMISSIONER OF INCOME-TAX vs DAUDAYAL HOSTELS PVT LTD

COMMISSIONER OF INCOME-TAX vs GAEKWAD AND COMPANY

DY.CIT vs MAHI VALLEY HOTELS & RESORTS

COMMISSIONER OF INCOME-TAX vs CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD

COMMISSIONER OF INCOME TAX vs C C FAMILY TRUST

KAILASH IVESTMENTS PVT LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX vs SATISH DIAMONDS

VIKRAM CEMENT vs COMMISSIONER OF CENTRAL EXCISE, INDORE

2 Judges

M/S. VIKRAM CEMENT vs COMMNR. OF CENTRAL EXCISE, INDORE

M/S. IMPRESSION PRINTS vs COMMISSIONER OF CENTRAL EXCISE, DELHI-1

COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN. LTD.

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMSSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP.LTD.

COMMNR. OF CENTRAL EXCISE, NAGPUR vs MANIKGARH CEMENT LTD

COMMISSIONER OF INCOME TAX vs PACKART PVT LTD

COMMISSIONER OF INCOME TAX vs R B MASTURLAL AND SONS P LTD

COMMISSIONER OF INCOME TAX vs NATHIBEN R PATEL

COMMISSIONER OF INCOME TAX vs SATISHBHAI B SHAH