Recent Judgments

Latest ITAT tax tribunal orders across all benches.(344,197 total)

C.I.T.,AHMEDABAD vs RELIANCE PETROPRODUCTS PVT.LTD

C.A. No.-002463-002463 - 2010ITAT SC
17/3/2010

CIT, LUDHIANA vs M/S SALUJA FABRICS LTD. LUDHIANA

ITA/581/2009ITAT Punjab & Haryana
16/3/2010

CIT-I LUDHIANA vs M/S ABHISHEK INDUSTRIES LTD. LUDHAINA

ITA/660/2009ITAT Punjab & Haryana
16/3/2010

C.I.T.BIKANER vs SURESH DUDI

ITA/79/2009ITAT Rajasthan

JAGDISH BHALLA,DINESH MAHESHWARI

15/3/2010

C.I.T.BIKANER vs JAGDISH DUDI

ITA/74/2009ITAT Rajasthan

JAGDISH BHALLA,DINESH MAHESHWARI

15/3/2010

C.I.T.BIKANER vs SURESH DUDI

ITA/13/2010ITAT Rajasthan

JAGDISH BHALLA,DINESH MAHESHWARI

15/3/2010

C.I.T.BIKANER vs RAMESHWAR LAL DUDI

ITA/78/2009ITAT Rajasthan
15/3/2010

OIL AND NATURAL GAS CORPORATION LTD., DEHRADUN THROUGH MANAGING DIRECTOR vs THE COMMISSIONER OF INCOME TAX, DEHRADUN

CIVIL APPEAL No. 7223/2008ITAT SC

2 Judges

15/3/2010

OIL & NATURAL GAS CORP. LTD. TR. M.D. vs COMMR.OF INCOME TAX, DEHRADUN

C.A. No.-007223-007223 - 2008ITAT SC
15/3/2010

COMMISSIONER OF INCOME TAX-III vs SUTLEJ INDUSTRIES LTD

ITA/1204/2005ITAT Delhi
15/3/2010

THE COMMISSIONER OF INCOME TAX(TDS) vs M/S.KENT CONSTRUCTIONS PVT.LTD., PANAMPI

ITA/71/2010ITAT Kerala
11/3/2010

THE COMMISSIONER OF INCOME TAX vs SRI.A.MOHAMMED ABDURAHMAN

ITA/62/2010ITAT Kerala

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

10/3/2010

THE COMMISSIONER OF INCOME TAX, KOZHIKOD vs SHRI.P.K.SULFI, KOZHIKODE

ITA/61/2010ITAT Kerala

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

10/3/2010

THE COMMISSIONER OF INCOME TAX(CENTRAL) vs M/S.SKYLINE BUILDERS,RAJAJI ROAD,COCHIN

ITA/374/2009ITAT Kerala
10/3/2010

CIT, FARIDABAD vs JAI BHAGWAN PALWAL FARIDABAD

ITA/330/2009ITAT Punjab & Haryana
10/3/2010

CIT-II CHANDIGARH vs M/S BUDHA SLUG TECHNOLOGIES(P) LTD.

ITA/9/2010ITAT Punjab & Haryana
9/3/2010

C I T vs DEEPAK KUMAR

ITA/191/2009ITAT Punjab & Haryana
8/3/2010

THE COMMISSIONER OF INCOME TAX,KANNUR vs SRI.K.T.SREEJAN,KANNUR

ITA/66/2010ITAT Kerala
8/3/2010

CIT, LUDHIANA vs M/S NAHAR SPINNING MILLS LTD.

ITA/115/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

2/3/2010

AMRITA CHADHA vs CIT LUDHIANA

ITA/112/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

2/3/2010

CIT, LUDHIANA vs M/S NAHAR EXPORTS LTD.

ITA/114/2010ITAT Punjab & Haryana
2/3/2010

ASSISTANT C.L.T., VADODARA vs ELECON ENGINEERING CO. LTD.

CIVIL APPEAL No. 2057/2010ITAT SC

2 Judges

26/2/2010

MOHINI KULWANT GHAI vs C I T

ITA/779/2008ITAT Punjab & Haryana
25/2/2010

COMMISSIONER OF INCOME TAX vs VV INDUSTRIAL PROCESSORS PVT LTD

ITA - 145 / 2010ITAT Delhi
25/2/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR SHARMA

ITA/820/2009ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

24/2/2010

COMMISSIONER OF INCOME TAX vs FORECH INDIA LTD

ITA/1/2007ITAT Delhi
24/2/2010

CIT CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY

ITA/58/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

23/2/2010

CIT CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY

ITA/57/2010ITAT Punjab & Haryana
23/2/2010

COMMISSIONER OF INCOME TAX vs SUNBEAM AUTO LTD

ITA - 157 / 2010ITAT Delhi
23/2/2010

CIT, FARIDABAD vs M/S DELHI FARIDABAD TEXTILES (P) LTD.

ITA/885/2008ITAT Punjab & Haryana
22/2/2010