Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
DCIT, NEW DELHI vs M/S MADHU CHAWLA, NEW DELHI
ITA 4838/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S. RECTOR INDIA (P) LTD., NEW DELHI
ITA 4624/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. SUPREME EXPORTS (INDIA), NEW DELHI
ITA 236/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
SMT. PRIYA vs ACIT CIR, 2,
ITA 2122/DEL/2008[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
DCIT, BANGALORE vs M/S BLIZ TOLL PVT. LTD., BANGALORE
ITA 695/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASSISTANT C OMMISSIONER OF INCOME TAX, BELLARY vs SRI S KANTAPPA, BELLARY
ITA 1164/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT, CIR-4, KOLKATA, KOLKATA vs M/S COSSIPORE TEA CO. (P) LTD., KOLKATA
ITA 475/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ACIT, CIRCLE -31, KOLKATA, KOLKATA vs SHAIKH MOHAMMED FEROZEUDDIN ALAMEER, KOLKATA
ITA 195/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
D.C.I.T CIR - 3,KOLKATA, KOLKATA vs M/S TRIBENI INDUSTRIES PVT LTD, HOWRAH
ITA 699/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
D.C.I.T., CIRCLE-44, KOLKATA, KOLKATA vs SRI BIMAL KUMAR SARAOGI, KOLKATA
ITA 2612/KOL/2013[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
I.T.O WD - 2(2),ASANSOL, ASANSOL vs SRI NITYA GOPAL MAJI, BURDWAN
ITA 2309/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
UNITED BANK OF INDIA,KOLKATA vs D.C.I.T CIR- 6,KOLKATA, KOLKATA
ITA 1916/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO, WARD - 12(3), KOLKATA vs UMT INVESTMENT LTD., KOLKATA
ITA 554/KOL/2009[2004-05]Status: DisposedITAT KolkataAY 2004-05
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4752/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4751/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4750/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4749/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HIRANANDANI PALACE GARDENS P. LTD,MUMBAI vs ACIT (OSD) CIR 3(1), MUMBAI
ITA 4579/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREEJI JEWELLERY DESIGNS LTD,MUMBAI vs ACIT., CIR.-8(3), MUMBAI
ITA 431/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREEJI JEWELLERY DESIGNS,MUMBAI vs ACIT., CIR.-15(1), MUMBAI
ITA 430/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 12(2), MUMBAI vs SIMPLEX CONCRETE WORKS & CON. CO, MUMBAI
ITA 1152/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 12(2), MUMBAI vs RAJESH AMRATLAL SHAH, MUMBAI
ITA 7190/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JAYCEE HOMES LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 429/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT vs TREADS DIRECT LIMITED, COIMBATORE
ITA 2941/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TREADSDIRECT LIMITED,COIMBATORE vs JCIT, COIMBATORE
ITA 2794/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
COSMO FOUNDATIONS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1995/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs COSMO FOUNDATIONS LTD., CHENNAI
ITA 1469/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ITO, CHENNAI vs ABOOBUCKER, CHENNAI
ITA 1793/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ITO (E), NEW DELHI vs DELHI CHAMBER OF COMMERCE, NEW DELHI
ITA 6519/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. NEENA HARDEEP SINGH, NEW DELHI
ITA 6516/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10