Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,271 total)

DCIT CC 6(4), MUMBAI vs WELLDONE REAL ESTATE LTD, MUMBAI

ITA 4478/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
29/12/2015

ACIT 20(2), MUMBAI vs JAGSHI J CHHEDA, MUMBAI

ITA 4293/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
29/12/2015

ITO WD 2(3), THANE vs DREAM HOUSE REALTORS, THANE

ITA 2919/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
29/12/2015

ITO 8(3)(1), MUMBAI vs TASC CHEMICALS INDUSTREIS P.LTD, MUMBAI

ITA 2422/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
29/12/2015

ITO 25(3)(2), MUMBAI vs DEEPALI J SHAH, MUMBAI

ITA 3498/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
29/12/2015

DY.CIT., RG.-3, THANE vs UMESH OMPRAKASH KEDIA, THANE

ITA 566/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
29/12/2015

VJTF EDUSERVICES LTD,MUMBAI vs ITO 9(3)(3), MUMBAI

ITA 4085/MUM/2013[2011-12]Status: DisposedITAT MumbaiAY 2011-12
29/12/2015

ITO 9(3)2, MUMBAI vs UMERTHWALAL INVESTMENT P. LTD, MUMBAI

ITA 2452/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
29/12/2015

MC KINSEY & COMPANY, INC. UNITED STATES,MUMBAI vs ADIT (IT) 4(1), MUMBAI

ITA 7645/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
29/12/2015

VEENA SURESHKUMAR SHAH,MUMBAI vs ITO 17(1)(2), MUMBAI

ITA 1500/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
29/12/2015

DDIT (IT) 3(1), MUMBAI vs KOTAK MAHINDRA BANK LTD, MUMBAI

ITA 7011/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
29/12/2015

ITO, CHENNAI vs ABDUL HAMEED KHAN MOHAMMED, CHENNAI

ITA 1782/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
29/12/2015

DCIT, CHENNAI vs K.THANICKACHALAM, CHENNAI

ITA 2701/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
29/12/2015

ITO, TRICHY vs R.SENAPATHY, ARIYALUR

ITA 2813/CHNY/2014[2011-12]Status: DisposedITAT ChennaiAY 2011-12
29/12/2015

ITO,SONEPAT vs RAVINDER GUPTA, SONEPAT

ITA 552/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
29/12/2015

INCOME TAX OFFICER,SONEPAT vs MAHESH CHAND ANEJA, SONEPAT

ITA 551/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
29/12/2015

ACIT, NEW DELHI vs M/S. APM INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 5284/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/12/2015

DCIT, GURGAON vs SMT. RADHA AGGARWAL, GURGAON

ITA 5132/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
29/12/2015

DCIT, NEW DELHI vs M/S. K.L. STEELS PVT. LTD., NEW DELHI

ITA 5117/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/12/2015

ITO, KASHIPUR vs M/S. RAIN FOREST HOLIDAY RESORT, UTTRAKHAND

ITA 5016/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/12/2015

ITO, NEW DELHI vs M/S. PEREGRINE SECURITY PVT. LTD., NEW DELHI

ITA 4927/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/12/2015

DCIT, NEW DELHI vs SHRI AJAY JAIN, NEW DELHI

ITA 4889/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
29/12/2015

M/S. KONARK ESTATE,GURGAON vs ITO, GURGAON

ITA 4851/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
29/12/2015

ITO, GURGAON vs M/S. SHREE VIJAY DYING PRINTING & MILLS PVT. LTD., GURGAON

ITA 4743/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
29/12/2015

ACIT, NEW DELHI vs M/S. NEHRU PLACE HOTELS & REAL ESTATES PVT. LTD., NEW DELHI

ITA 4737/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
29/12/2015

DCIT, NEW DELHI vs M/S. MODULAR INFRATECH PVT. LTD., NEW DELHI

ITA 4736/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
29/12/2015

ITO, NEW DELHI vs LT. SH. BRIJ MOHAN GUPTA, DELHI

ITA 4731/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
29/12/2015

ITO, NEW DELHI vs M/S. STANDARD STRIPS INDIA PVT. LTD., DELHI

ITA 469/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
29/12/2015

ACIT, NEW DELHI vs SMT. PRIYANKA TUSHAR, NEW DELHI

ITA 467/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
29/12/2015

MRS. SHAMA GOEL,NOIDA vs ACIT, NEW DELHI

ITA 4567/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
29/12/2015