Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX vs KARNATAKA GOLF ASSOCIATION
ITA/59/2010ITAT Karnataka
S.SUJATHA,N.K.PATIL
Commissioner Of Income Tax I vs Shri Satish Shukla
ITA/24/2015ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax I vs Shri Sumit Shukla
ITA/23/2015ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
TAKSHASHILA ACADEMIA OF ECONOMIC RESEARCH LTD,MUMBAI vs ITO 11(3)(1), MUMBAI
ITA 868/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 28(2)(5), NAVI MUMBAI vs RAM SOHAN SINGH, NAVI MUMBAI
ITA 5400/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HIMGIRI CO OP HOUSING SOCIETY LTD,MUMBAI vs ITO 19(1)(5), MUMBAI
ITA 2320/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 1(3)(2), MUMBAI vs SATYAPRAKASH BUILDERS P.LTD, MUMBAI
ITA 2027/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MARRIOTT PROPERTIES AND DEVELOPERS P.LTD,MUMBAI vs ITO 8(2)(3), MUMBAI
ITA 7517/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 8(1)(4), MUMBAI vs GENNEX CRESA PARTNERS CONSULTANTS P.L TD, MUMBAI
ITA 4480/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GENNEX CRESA PARTNERS CONSULTANTS P.LTD,MUMBAI vs ITO WD 8(1)(4), MUMBAI
ITA 3853/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
HOME LOAN SERVICES INDIA P.LTD,MUMBAI vs ASST CIT OSD RG 1(3), MUMBAI
ITA 1452/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT CC 43, MUMBAI vs RAVISH P ZAIDI, MUMBAI
ITA 1346/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 8(2)-3, MUMBAI vs SANJAY MAGANLAL MEHTA, MUMBAI
ITA 5598/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 5(3)(1), MUMBAI vs RAMKRISHORE RESORTS P. LTD, MUMBAI
ITA 2252/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARNAM SYNTEX P. LTD,MUMBAI vs ITO 8(2)-2, MUMBAI
ITA 4459/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
HARNAM SYNTEX P. LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 4458/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CIR 8(2), MUMBAI vs HARNAM SYNTEX P. LTD, MUMBAI
ITA 4151/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 20(1), MUMBAI vs AMIRALI J. DOSSA, MUMBAI
ITA 1200/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO WD 20(1)(2), MUMBAI vs BHAGWANRAM CHOUDHARY, MUMBAI
ITA 1155/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 9(3), MUMBAI vs SWANANDA PROPERTIES P.LTD, MUMBAI
ITA 1011/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT CC-45, MUMBAI vs DEEPAK M. GUPTA, MUMBAI
ITA 9218/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SWANANDA PROPERTIES P. LD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 9053/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO, COIMBATORE vs SRI P.SUBRAMANI, COIMBATORE
ITA 2160/CHNY/2012[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S SHARAVATHY CONDUCTORS (P) LTD vs THE COMMISSIONER OF INCOME TAX
WP/32772/2009ITAT Karnataka
ANAND BYRAREDDY
SMT. PADMA K. BHAT vs ACIT,
ITA 247/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DIRECTOR OF INCOME TAX-(EXEMPTION) vs R.B. SETH JESSA RAM & BROS CHARITABLE HOSPITAL TRUST
ITA/1022/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOMETAX-(EXEMPTION) vs R.B. SETH JESSA RAM & BROS CHARITABLE HOSPITAL TRUST
ITA/1021/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S WIPRO HEALTHCARE IT LTD
ITA/835/2009ITAT Karnataka
S.SUJATHA,N.K.PATIL
THE COMMISSIONER OF INCOME TAX vs M/S CAUVERY KALPATHARU
ITA/135/2015ITAT Karnataka
S.SUJATHA,N.K.PATIL
DCIT CIR 2(2)(1), MUMBAI vs KNIGHT FRANK (I) P.LTD, MUMBAI
ITA 5334/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
