Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
ACIT, NEW DELHI vs M/S. KBM SPICES PVT. LTD., NEW DELHI
ITA 249/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. NIHO CONSTRUCTION LTD., NEW DELHI
ITA 2255/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. HITKARI INDUSTRIES LTD., NEW DELHI
ITA 223/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. GATEWAY IMPEX (P) LTD., NEW DELHI
ITA 219/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. BIJENDER SINGH,GURGAON vs ITO, GURGAON
ITA 1548/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. SAHIL BATRA,NEW DELHI vs ITO,
ITA 118/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. AJAY SINGHAL,DELHI vs ITO, NEW DELHI
ITA 100/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
INDERPRASTHA CONSTRUCTION CO.,GHAZIABAD vs ACIT, NEW DELHI
ITA 6562/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SEEMA DEVI BANSAL, NEW DELHI
ITA 5631/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, DEHRADUN vs SH. RAMESH BATTA, DEHRADUN
ITA 3965/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, DEHRADUN vs SH. RAMESH BATTA, DEHRADUN
ITA 3964/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ATUL LAL,NEW DELHI vs ITO, NEW DELHI
ITA 5879/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41231/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41239/2015ITAT Karnataka
RATHNAKALA
RAMU S/O BHAVANAPPA AND ORS vs THE REGIONAL COMMISSIONER AND ORS
WP/206792/2015ITAT Karnataka
RAM MOHAN REDDY
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41238/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41232/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41229/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41230/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41237/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41240/2015ITAT Karnataka
RATHNAKALA
SHRI B S YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/26395/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41235/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41241/2015ITAT Karnataka
RATHNAKALA
SHRI B.S. YEDDYURAPPA vs THE STATE OF KARNATAKA
WP/41234/2015ITAT Karnataka
RATHNAKALA
THE COMMISSIONER OF INCOME TAX vs SHRI A K PRASHANTH
ITA/103/2010ITAT Karnataka
S.SUJATHA,N.K.PATIL
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI. JADISIDDESHWAR URBAN CO-OP CREDIT SOCIETY LT
ITA/100191/2015ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs KARNATAKA GOLF ASSOCIATION
ITA/60/2010ITAT Karnataka
S.SUJATHA,N.K.PATIL
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S DURDUNDESHWAR URBAN
ITA/100178/2015ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S. FALCON TYRES LTD
ITA/120/2015ITAT Karnataka
S.SUJATHA,N.K.PATIL
