Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
ACIT 32(2), MUMBAI vs NEELESHWAR DEVELOPERS, MUMBAI
ITA 3568/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GAURAV MATHRAWALA,MUMBAI vs CIT 27, NAVI MUMBAI
ITA 2378/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREE GANESH DEVELOPERS,NAVI MUMBAI vs DCIT CC 25, MUMBAI
ITA 1556/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TTK HELATHCARE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1589/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, CHENNAI vs M/S. INTEGRATED FINANCE COMPANY LTD., CHENNAI
ITA 1430/CHNY/2012[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ITO (EXEMPTIONS), GHAZIABAD vs M/S. KHALSA MONTESSORY SR. SECONDARY SCHOOL, BULANDSHAHR
ITA 89/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. SANKALP AGENCIES LTD., NEW DELHI
ITA 5111/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S INDIAN NATIONAL THEATRE TRUST, NEW DELHI
ITA 4446/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. SHRUTI FOUNDATION, NEW DELHI
ITA 4167/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. LOKESH TAYAL, DELHI
ITA 4162/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. C- 1 INDIA PVT. LTD., NEW DELHI
ITA 4160/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S KABIR COMODITIES ZONE PVT. LTD., NEW DELHI
ITA 3830/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S KABIR MERCANTILE PVT. LTD., NEW DELHI
ITA 3829/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. CONTINENTAL CONSTRUCTION PROJECTS LTD., NEW DELHI
ITA 3798/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, DEHRADUN vs SH. MOHIT BATOLA, DEHRADUN
ITA 3691/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, DEHRADUN vs SH. MOHIT BATOLA, DEHRADUN
ITA 3690/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, DEHRADUN vs SHRI PRATEEK JUYAL, DEHRADUN
ITA 3676/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs SH. VINOD CHAUDHARY, DELHI
ITA 3606/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SHRI ASHWANI KHURANA, NEW DELHI
ITA 2800/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs SH. SHANTILAL WADHWA, NEW DELHI
ITA 1541/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
DDIT, DEHRADUN vs M/S. ONGC AS REPRESENTATIVE ASSESSEE OF M/S. UNIVERSITY OF NEW SOUTH WALES, AUSTRALIA, DEHRADUN
ITA 6168/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. MICA INDUSTRIES LTD., NEW DELHI
ITA 5876/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. CHOPRA PROPERTIES, NEW DELHI
ITA 5504/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. CHOPRA PROPERTIES, NEW DELHI
ITA 5503/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. VIVEK GYAN UDAY FOUNDATION,NEW DELHI vs ADIT(E), NEW DELHI
ITA 530/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI RAMESHWAR DUTT, NEW DELHI
ITA 4208/DEL/2014[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. PRIYA EXHIBITORS PVT. LTD., NEW DELHI
ITA 3986/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SHRI VIBHU TALWAR, NEW DELHI
ITA 3983/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SHRI SHRAVAN TALWAR, NEW DELHI
ITA 3982/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
HUGHES NETWORK SYSTEMS INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3369/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04