Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
ITO,NEW DELHI vs M/S. CONSTELLATION CAPITAL LTD., NEW DELHI
ITA 3836/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
SRI SHIVAJI AND ORS vs THE STATE OF KARNATAKA AND ORS
WP/19835/2015ITAT Karnataka
RAM MOHAN REDDY
THE PRINCIPAL COMMISSIONER OF INCOME TAX-6 vs M. TECH INDIA P. LTD.
ITA/890/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S WIPRO GE MEDICAL SYSTEMS LTD
ITA/902/2008ITAT Karnataka
S.SUJATHA,N.K.PATIL
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI. BASAVESHWAR URBAN COOPERATIVE CREDIT SOCIETY
ITA/100007/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI. BASAVESHWAR URBAN CREDIT SOUDHARD
ITA/100002/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI. MAHATAMA BASAVESHWAR COOPERATIVE CREDIT
ITA/100005/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHJRI. BRAHMANATH CREDIT SOUHARD
ITA/100006/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs THE RAMDURG TALUKA PRIMARY TEACHERS COOPERATIVE
ITA/100003/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs CHIKODI TALUKA SHRI SARASWATI SOUDHARDA COOPERATIV
ITA/100004/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S ADARSH COOPERATIVE CREDIT SOCIETY LIMITED
ITA/100009/2016ITAT Karnataka
H.BILLAPPA,P.S.DINESH KUMAR
KESHARCHAND GULABCHAND MUNOT vs INCOME TAX APPELLATE TRIBUNAL and ORS
WP/1620/2005ITAT Bombay
HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE A.M. BADAR
NIRMAL BANK SECURITIES PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 41, MUMBAI AND 2 ORS.
WP/2665/2007ITAT Bombay
THE PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S PULSAR KNOWLEDGE CENTRE PVT LTD
ITA/290/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAMESHWAR SINGH MALIK
SURENDER PAUL vs CIT INCOME TAX OFFICE, CHD.
ITA/47/2005ITAT Punjab & Haryana
SATBIR NIJJJER vs COMISSIONER OF INCOME TAX (APPEALS)
ITA/63/2015ITAT Punjab & Haryana
MIS GANAPATHY & CO., BANGALORE vs THE COMMISSIONER, INCOME TAX BANGALORE
CIVIL APPEAL No. 1964/2008ITAT SC
2 Judges
A.C.I.T CIR - 53,KOLKATA, KOLKATA vs M/S JATINDRA NATH RAKSHIT JEWELLERS, KOLKATA
ITA 758/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT,CIRCLE-9, KOLKATA, KOLKATA vs M/S. INTER VERITAS (P)LTD, KOLKATA
ITA 1147/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
GURUDUTT KINI,MUMBAI vs ITO 21(1)(4), MUMBAI
ITA 969/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAJENDRA JAYANTILAL SHAH,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 2866/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 3(3)(2), MUMBAI vs SIMPLEX METALLUIRGICAL P.LTD, MUMBAI
ITA 2335/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GLACIER REFRIGERATION P.LTD,MUMBAI vs ITO WD 9(3)(4), MUMBAI
ITA 2334/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
IDBI CAPITAL MARKET SERVICES LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 2092/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT (TDS) 2(2), MUMBAI vs PIRAMAL LIFE SCIENCES LTD, MUMBAI
ITA 2449/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SWATI RAJEEV NADKARNI,MUMBAI vs ASST CIT 11(3), MUMBAI
ITA 4340/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SH. ACHAL RAINA,GURGAON vs ITO, GURGAON
ITA 633/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. RASHMI WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 5184/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. KLJ TOWN PLANNERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 308/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. LEMON TREE HOTELS PVT. LTD., NEW DELHI
ITA 209/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
