Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
DDIT, DEHRADUN vs M/S. ONGC AS REPRESENTATIVE ASSESSEE OF M/S. UNIVERSITY OF NEW SOUTH WALES, AUSTRALIA, DEHRADUN | BharatTax
Home
/
DDIT, DEHRADUN vs. M/S. ONGC AS REPRESENTATIVE ASSESSEE OF M/S. UNIVERSITY OF NEW SOUTH WALES, AUSTRALIA, DEHRADUN
DDIT, DEHRADUN vs. M/S. ONGC AS REPRESENTATIVE ASSESSEE OF M/S. UNIVERSITY OF NEW SOUTH WALES, AUSTRALIA, DEHRADUN
Bookmark
Report Error
PDF
ITA 6168/DEL/2014
Status: Disposed
ITAT Delhi
05 January 2016
AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead