Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
ASST CIT CIR 2, KALYAN vs DALEEP SHAMSINGH CHANDANI, ULHASNAGAR
ITA 5234/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CC 40, MUMBAI vs RUCHI ACRONI INDUSTRIES LTD, MUMBAI
ITA 5134/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 27(1)(4), NAVI MUMBAI vs DHIRAJ D. CHHADWA, MUMBAI
ITA 5128/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 20(3)(1), MUMBAI vs RAJENDRA KUMAR M. SHAH, MUMBAI
ITA 4880/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 6(4), MUMBAI vs WELLDONE REAL ESTATE LTD, MUMBAI
ITA 4480/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 31(1), MUMBAI vs BABUBHAI K. RATHOD, MUMBAI
ITA 4268/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 1(1)(2), MUMBAI vs DANGAT MEDIA P.LTD, MUMBAI
ITA 4102/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 1(1)(2), MUMBAI vs FGP LTD, MUMBAI
ITA 4100/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 20(2)(3), MUMBAI vs KARAN R. SHAH, MUMBAI
ITA 4096/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT-31(2), MUMBAI vs MOHD. MEHBOOB REHMAN MOLLA, MUMBAI
ITA 3745/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 31(1)(2), MUMBAI vs AVANTIKA G.PATEL, MUMBAI
ITA 3722/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 31(1)(2), MUMBAI vs AVANTIKA G.PATEL, MUMBAI
ITA 3721/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO WD 1(3), KALYAN vs PRITI HARSHAD MEHTA, MUMBAI
ITA 3623/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 24(3)(2), MUMBAI vs NIKKI AGARWAL, MUMBAI
ITA 2758/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 28(3), NAVI MUMBAI vs SUNIL KHANNA, NAVI MUMBAI
ITA 275/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 19(1)(2), MUMBAI vs BABULAL D MEHTA, MUMBAI
ITA 2682/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 31(2)(3), MUMBAI vs MAHESH G KOTHARI, MUMBAI
ITA 2604/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 2(2), MUMBAI vs BHAVESH L. GALA, MUMBAI
ITA 2539/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 25(1), MUMBAI vs SURJEET SINGH BAGGA HUF, MUMBAI
ITA 2502/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 6(3), MUMBAI vs BINAYAK TEK PROCESSORS LTD, MUMBAI
ITA 2368/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 24(1)(1), MUMBAI vs AJANTA DEVELOPERS, MUMBAI
ITA 2355/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 28(2)(2), NAVI MUMBAI vs MAHESH LADHA KAROTRA, NAVI MUMBAI
ITA 2349/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 26(3), MUMBAI vs SAINI ELECTRONIC SECURITY SYSTEM, MUMBAI
ITA 2226/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 2(2), MUMBAI vs BEENA BHAVESH GALA, MUMBAI
ITA 1892/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CIR 2(2), MUMBAI vs SUSHILA L. GALA, MUMBAI
ITA 1891/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 19(2), MUMBAI vs OM ANAND EXPORTS, MUMBAI
ITA 147/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 14(1)(3), MUMBAI vs CELEBRATION HOSPITALITY P.TLD, MUMBAI
ITA 1404/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 12(2)(1), MUMBAI vs DESIRE JEWELS P.LTD, MUMBAI
ITA 135/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 3(2)(1), MUMBAI vs JEWELEX INDIA P.LTD, MUMBAI
ITA 7719/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 14(1)(2), MUMBAI vs DID CONSULTANTS P.LTD, MUMBAI
ITA 7281/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
