Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
DCIT 30(2), MUMBAI vs K.M. GAJJAR HUF, MUMBAI
ITA 7250/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 25(3)(3), MUMBAI vs PANCHSHEEL DEVELOPERS, MUMBAI
ITA 6955/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 18(3)(3), MUMBAI vs MAHAPALIKA KSHETRA MADHYAMIK SHIKSHAK SAHAKARI PAT SANSTHA MARYADIT, MUMBAI
ITA 6635/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 4(2), THANE vs M.R. DEVELOPERS, THANE
ITA 5844/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 13(3), MUMBAI vs POONAM ASHOK GUPTA, MUMBAI
ITA 5708/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 13(1)(1), MUMBAI vs PRASHANT ENTERPRISES, MUMBAI
ITA 5537/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 16(3)(4), MUMBAI vs MEGHKUMAR V SHAH, MUMBAI
ITA 5094/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HIRALAL CHUNILAL JAIN,MUMBAI vs ITO WD 14(1)(4), MUMBAI
ITA 4547/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(1), MUMBAI vs ASPEE AGRO EQUIPMENT P.LTD, MUMBAI
ITA 4065/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
EDROOS SYED MOHAMMED ZAKIR,MUMBAI vs DCIT 13(3), MUMBAI
ITA 3706/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
EDROOS SYED MOHAMMED ZAKIR,MUMBAI vs ACIT 13(3), MUMBAI
ITA 3705/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 16(2), MUMBAI vs SHILPA SACHIN MORAKHIA, MUMBAI
ITA 3359/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(2), MUMBAI vs SUPREME TREVES P.LTD, MUMBAI
ITA 3329/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 8(2)(1), MUMBAI vs HALDYN GLASS GUJARAT LTD, MUMBAI
ITA 3069/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 14(1)(4), MUMBAI vs HARIGOPAL TAPARIA, HUF, MUMBAI
ITA 3014/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
PRAGNESH JAYANTILAL GANGAR,MUMBAI vs ASST CIT 17(2), MUMBAI
ITA 2042/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VINAY B. DESAI,MUMBAI vs ITO 8(1)(3), MUMBAI
ITA 2036/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SAGAR SAREES,MUMBAI vs ACIT CIR 19(1), MUMBAI
ITA 193/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TAWAKKAL WOOD PRODUCTS P. LTD,MUMBAI vs ACIT CIR 5(3), MUMBAI
ITA 948/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 21(2)(2), MUMBAI vs SANJIVA SHETTY, MUMBAI
ITA 913/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
EMINENT HOLDINGS P.LTD,MUMBAI vs ASST CIT CEN CIR 31, MUMBAI
ITA 90/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 19(3), MUMBAI vs ELCO PANI PURI CENTRE, MUMBAI
ITA 802/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 5(1), MUMBAI vs KATHERINE INDIA P.LTD, MUMBAI
ITA 7473/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(2), MUMBAI vs KNIGHT FRANK INDIA P.LTD, MUMBAI
ITA 7368/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KSHITIJ INTERIORS P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 7367/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAMIR P MOMIN,MUMBAI vs ITO WD 24(3)3, MUMBAI
ITA 7327/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KOCHHAR SURVEYORS P.LTD,MUMBAI vs DCIT RG 9(2), MUMBAI
ITA 7304/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 7(2), MUMBAI vs SIEMES LTD, MUMBAI
ITA 7181/MUM/2013[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ITO 21(2)(4), MUMBAI vs THE SWASTIK CO OPERATIVE HOUSING SOCIETY LTD, MUMBAI
ITA 6924/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SCAFFOLD PROPERTIES LTD,MUMBAI vs DCIT 5(3), MUMBAI
ITA 6748/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07