Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

KISHORE GOKAL,MUMBAI vs ITO 12(3)(3), MUMBAI

ITA 6443/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
1/1/2016

OCTANT INTERACTIVE TECHNOLOGIES LTD,MUMBAI vs ITO WD 4(2)(4), MUMBAI

ITA 6230/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

PREMJI VISHRAM & CO,MUMBAI vs ADDL CIT CIR 14(3), MUMBAI

ITA 6229/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
1/1/2016

PRAKASH CHANDRAKANT SHETH,MUMBAI vs ASST CIT CEN CIR 9, MUMBAI

ITA 6197/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/1/2016

ITO., WARD-3(2), THANE vs SADHANA BUILDERS PVT.LTD., THANE

ITA 597/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

PUSHPA PRASAD,MUMBAI vs ASST CIT 10(3), MUMBAI

ITA 5486/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

DCIT 10(2), MUMBAI vs AARVI ENCON P.LTD, MUMBAI

ITA 5347/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/1/2016

DCIT 10(1), MUMBAI vs ALL SERVICES GLOBAL P. LTD ( FORMELRY KNOWN AS ALL SERVICES UNDER 1 ROOF INDIA P.LTD), MUMBAI

ITA 5328/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

ADITYA BIRLA TELCOM LTD,MUMBAI vs ADDL CIT RG 10(1), MUMBAI

ITA 5128/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

ITO 8(3)(3), MUMBAI vs TEHCNO TARP & POLYMERS P.LTD, MUMBAI

ITA 4980/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/1/2016

ACIT 13(2), MUMBAI vs SURYAKANT H GANDHI, MUMBAI

ITA 4758/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
1/1/2016

STERLITE TECHNOLOGIES LTD vs ADDL CIT LTU, MUMBAI

ITA 4734/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
1/1/2016

RAYCHEM RPG P. LTD,MUMBAI vs ADDL CIT RG 7(2), MUMBAI

ITA 4641/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
1/1/2016

DCIT 7(3), MUMBAI vs YES BANK LTD, MUMBAI

ITA 3388/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

YES BANK LTD,MUMBAI vs ADDL CIT 7(3), MUMBAI

ITA 3357/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

M/S STAR GOLD PVT. LTD.,MUMBAI vs ASST CIT, CIR -5(3), MUMBAI

ITA 2655/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

M/S SEAWARD DEVELOPERS (P) LTD.,PANVEL vs ITO, WARD - 7(2)(2), MUMBAI

ITA 2583/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
1/1/2016

CHANDRASHEKHAR N. TRIVEDI,THANE vs ITO 2(3), THANE

ITA 2279/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

NESS TECHNOLOGY (INDIA) P.LTD,MUMBAI vs ASST CIT CEN CIR 34, MUMBAI

ITA 7016/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

ACIT 8(3), MUMBAI vs SYNTEL INTERNATIONAL P.LTD, PUNE

ITA 6861/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

DEPOSIT INSURANCE & CREDIT GUARANEEE CORPORATION ( DICGC),MUMBAI vs ADDL CIT LTU, MUMBAI

ITA 6830/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

S.H. KELKAR & CO. P.LTD,MUMBAI vs ADDL CIT 4(3), MUMBAI

ITA 678/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

SOBHAGYA MAL SINGHVI,MUMBAI vs DCIT 12(3), MUMBAI

ITA 5085/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

S.H. KELKAR & CO. P.LTD,MUMBAI vs ADDL CIT 4(3), MUMBAI

ITA 4452/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/1/2016

ITO 2(2)(4), MUMBAI vs MANISH AJAY DOSHI, MUMBAI

ITA 445/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
1/1/2016

DCIT CIR 3(3), MUMBAI vs TWO BUILDERS AND DEVELOPERS P.LTD, MUMBAI

ITA 3723/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
1/1/2016

BHARAT MAHESH MALHOTRA,THANE vs ITO WD 2(1), THANE

ITA 3637/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016

SUNIL VISHNU MEHTA,MUMBAI vs ITO 11(1)(4), MUMBAI

ITA 2498/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
1/1/2016

STRAPPING SOLUTIONS P.LTD,MUMBAI vs ITO 9(3)(2), MUMBAI

ITA 1926/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
1/1/2016

STELMET MARKETING,MUMBAI vs ASST CIT 12(3), MUMBAI

ITA 8599/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/1/2016