Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
ACIT 9(1), MUMBAI vs ENVISION INVESTMENT AND FINANCE P. LTD, MUMBAI
ITA 8041/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ENVISION INVESTMENT CONSULTANTS P. LTD( FORMERLY CALLED ENVISON INVESTMENT AND FIANCE P.LTD),MUMBAI vs ADDL CIT RG 9(1), MUMBAI
ITA 7896/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 7(3)3, MUMBAI vs TWINCITY GLASS P. LTD, MUMBAI
ITA 7852/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SCINIDA INVESTMENTS P. LTD,MUMBAI vs ASST CIT CIR 7(2), MUMBAI
ITA 6431/MUM/2011[1999-00]Status: DisposedITAT MumbaiAY 1999-00
GILL & CO. P.LTD,MUMBAI vs ADDL CIT CIR 2(1), MUMBAI
ITA 5837/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 19(1)(4), MUMBAI vs SAGAR SHOPPING DEVELOPERS, MUMBAI
ITA 5731/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SINDHUDURG NAGRI SAHKARI PATPEDHI LTD,MUMBAI vs ASST, CIT CIR 2, KALYAN
ITA 5185/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TATA SONS LTD,MUMBAI vs JT CIT SP RG 1, MUMBAI
ITA 4307/MUM/2011[1993-94]Status: DisposedITAT MumbaiAY 1993-94
ACIT 14(2), MUMBAI vs SUDHIR B. TULSUAM, MUMBAI
ITA 4166/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 8(1)3, MUMBAI vs ENDOVASCULAR THERAPEUTICS INDIA P. LTD, MUMBAI
ITA 41/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SUNSTAR TRADING & INVESTMENT FINANCE P.LTD,MUMBAI vs ITO WD 4(3)(4), MUMBAI
ITA 3018/MUM/2011[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DCIT 9(1), MUMBAI vs ENVISION INVESTMENT & FINANCE P. LTD, MUMBAI
ITA 2322/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SAMIRA MERCHANT,MUMBAI vs I.T.O.-19(3)(4)`, MUMBAI
ITA 1804/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
CHETAN DOSHI,MUMBAI vs ASST. COMMR. OF INCOME TAX CENTRAL CIRCLE 45, MUMBAI
ITA 1615/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SANSKARDHAM KELVANI MANDAL,MUMBAI vs DDIT (E), MUMBAI
ITA 9142/MUM/2010[]Status: DisposedITAT Mumbai
SUPREME TREVES P.LTD,MUMBAI vs ADDL CIT 10(2), MUMBAI
ITA 9133/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 9096/MUM/2010[1992-93]Status: DisposedITAT MumbaiAY 1992-93
FOUR DIMENSIONS SECURITIES (I) LTD,MUMBAI vs ADDL CIT RG 4(1), MUMBAI
ITA 9085/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADDL CIT 8(3), MUMBAI vs SULHUR MILLS LTD, MUMBAI
ITA 8846/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AMERICAN EXPRESS BANK LTD,MUMBAI vs DDIT (IT) RG 1(1), MUMBAI
ITA 8494/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
NARAYAN DEVAPPA SHETTY,MUMBAI vs ITO (IT) 2(1), MUMBAI
ITA 8017/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADDL CIT 5(2), MUMBAI vs MEHUL IMPEX LTD, MUMBAI
ITA 7954/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BRIJESH D. SHAH,MUMBAI vs ACIT CEN CIR 11, MUMBAI
ITA 1421/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M/S. ICICI BANK LTD.,MUMBAI vs DCIT RG. - 3 (1), MUMBAI
ITA 4903/MUM/2005[1993-1994]Status: DisposedITAT MumbaiAY 1993-1994
ACIT, CHENNAI vs KANISHK STEEL INDUSTRIES LTD., CHENNAI
ITA 2955/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs SMT. LEELABAI, CHENNAI
ITA 1789/CHNY/2008[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, CHENNAI vs SMT. LEELABAI, CHENNAI
ITA 1788/CHNY/2008[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M.VADIVEL,SALEM vs ITO, SALEM
ITA 965/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SATTVA CFS & LOGISTICS P. LTD.,CHENNAI vs PRINCIPAL CIT, CHENNAI
ITA 701/CHNY/2015[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
DCIT, COIMBATORE vs INDO SHELL CAST PVT. LTD., COIMBATORE
ITA 1988/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
