Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
DCIT, TIRUPPUR vs SAKTHI MURUGAN ROLLER FLOUR MILLS LIMITED, AVANASHI
ITA 1985/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
V.SRINIVASAN,SALEM vs ITO, KRISHNAGIRI
ITA 1882/CHNY/2015[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
SURESH SBV vs N,KOLKATA
ITA 245/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
ACIT, CIRCLE - 34, KOLKATA, KOLKATA vs M/S. ESBEE ROAD PRODUCTS, KOLKATA
ITA 1488/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. NISHI KANTA BANIK,NADIA vs ITO, WARD - 4, NADIA, NADIA
ITA 2205/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
TEVAPHARM INDIA P.LTD,MUMBAI vs DCIT CIR 15(3)(1), MUMBAI
ITA 731/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IDEAL APPLIANCES CO. P.LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI
ITA 173/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
FUSION INDIA PROJECT MANAGEMENT P. LTD,BANGALORE vs ASST CIT CIR 6(2), MUMBAI
ITA 379/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
YOGESH S. KARIA,PUNE vs DCIT 15(1), MUMBAI
ITA 2148/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT - 18(2), MUMBAI vs SHALINI KAMATH, MUMBAI
ITA 6562/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PHOENIX CHEMICAL WORKS P.LTD,MUMBAI vs ADDL CIT RG 7(1), MUMBAI
ITA 3480/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 10(3)(1), MUMBAI vs E BAY INDIA P. TD, MUMBAI
ITA 2371/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CEN CIR 40, MUMBAI vs SAIMANGAL INVESTRADE LTD, MUMBAI
ITA 2068/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SANJAY M. GADHVI,MUMBAI vs ACIT 11(1), MUMBAI
ITA 1847/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADDL CIT RG 3, MUMBAI vs THE GOPINATH PATIL PARK PARSHIK JANATA SAHAKARI BANK LTD, THANE
ITA 7515/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOPINATH PATIL PARSIK JANATA SAHAKARI BANK,THANE vs ACIT CIR 3, THANE
ITA 7134/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOPAL AGARWAL,MUMBAI vs ACIT CC38, MUMBAI
ITA 7077/MUM/2012[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GOPAL AGARWAL,MUMBAI vs ACIT CC38, MUMBAI
ITA 7076/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JCIT 15(1), MUMBAI vs YOGESH S. KARIA, MUMBAI
ITA 5630/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 7(3), MUMBAI vs VINARMA UNIVERSAL TRADERS P.LTD, MUMBAI
ITA 3680/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VINAMRA UNIVERSAL TRADERS P.LTD,MUMBAI vs DCIT CIR 7(3), MUMBAI
ITA 3256/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASSIT. COMMISSIONER OF INCOME TAX - 16(3), MUMBAI vs SHEETAL MANUFACTURING CO., MUMBAI
ITA 7612/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JOHNSON CONTROLS (I) P. LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 8722/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT, NEW DELHI vs MRS. JYOTI GUPTA, DELHI
ITA 575/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, GHAZIABAD vs M/S. SHIVAM ENGINEERS & FABRICATORS, GHAZIABAD
ITA 5304/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, GHAZIABAD vs M/S. SHIVAM ENGINEERS & FABRICATORS, GHAZIABAD
ITA 5303/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. JAI BEVERAGE PVT. LTD., NEW DELHI
ITA 5294/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, GHAZIABAD vs M/S. FRIENDS INFRASTRUCTURE PVT. LTD., GHAZIABAD
ITA 5274/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. SARAYA INDUSTRIES LTD., NEW DELHI
ITA 5112/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO- 3(3), BIJNOR vs M/S. CHAUDHARY COLONISERS PVT. LTD., BIJNOR
ITA 5102/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09