Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
DCIT TDS 1(1), MUMBAI vs CLEARTRIP P.LTD, MUMBAI
ITA 3950/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PADMINI TRUST,MUMBAI vs ITO 14(1)(4), MUMBAI
ITA 5188/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LAADKI TRADING & INVESTMENTS LTD,MUMBAI vs ADDL CIT RG 6(3), MUMBAI
ITA 5493/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO - 17(2)(3), MUMBAI vs SMT. SABANA MOHD. AHMED. RANGARI, MUMBAI
ITA 7549/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ADDL CIT 25(2), MUMBAI vs SANDEEP SURESH VAIDYA, MUMBAI
ITA 4388/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SMT. RASHMI WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 500/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. SANDEEP WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 495/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
EQUANT SOLUTIONS INDIA PVT LTD,GURGAON vs DCIT, GURGAON
ITA 1202/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 946/DEL/2014[1991-92]Status: DisposedITAT DelhiAY 1991-92
SH. RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 945/DEL/2014[1990-91]Status: DisposedITAT DelhiAY 1990-91
SH. RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 944/DEL/2014[1989-90]Status: DisposedITAT DelhiAY 1989-90
SH. RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 943/DEL/2014[1991-92]Status: DisposedITAT DelhiAY 1991-92
SH. RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 938/DEL/2014[1989-90]Status: DisposedITAT DelhiAY 1989-90
ACIT, NAINITAL vs M/S. E.C. GREENS RESORTS PVT. LTD., NAINITAL
ITA 6141/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NAINITAL vs M/S E.C. GREENS RESORT PVT. LTD., NAINITAL
ITA 5579/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NAINITAL vs M/S E.C. GREENS RESORT PVT. LTD., NAINITAL
ITA 5578/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, GHAZIABAD vs SH. PRAVEEN KUMAR CHODHARY, GHAZIABAD
ITA 4545/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. THE STATE TRADING CORPORATION OF INDIA LTD., NEW DELHI
ITA 2600/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
THE STATE TRADING CORPORATION OF INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2383/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. RAJINDER SERVICE STATION,DELHI vs ACIT, NEW DELHI
ITA 2175/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SHRI RAJESH GROVER, DELHI
ITA 109/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. RAMVIR SINGH RAGHAV,NEW DELHI vs ACIT, NEW DELHI
ITA 5969/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SHRI PRADEEP KUMAR BANSAL, NEW DELHI
ITA 5593/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NAINITAL vs M/S EC GREENS RESORTS PVT. LTD., NAINITAL
ITA 4962/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
PRAKASH G. DUDANI,NEW DELHI vs ITO, NEW DELHI
ITA 4751/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. FIRST BITE FRUITS AND VEGETABLES PVT. LTD., DELHI
ITA 2640/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
MR. VIPIN MANTAKTALA,NEW DELHI vs DCIT, NEW DELHI
ITA 1770/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
MR. VIPIN MANTAKTALA,NEW DELHI vs DCIT, NEW DELHI
ITA 1769/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
MR. VIPIN MANTAKTALA,NEW DELHI vs DCIT, NEW DELHI
ITA 1768/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
MR. VIPIN MANTAKTALA,NEW DELHI vs DCIT, NEW DELHI
ITA 1767/DEL/2012[2000-01]Status: DisposedITAT DelhiAY 2000-01
