Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

SHRI MUKESH KUMAR,BAREILLY vs ITO, UTTAR PRADESH

ITA 1881/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
22/1/2016

BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1823/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
22/1/2016

BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1822/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
22/1/2016

BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 3342/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
22/1/2016

ACIT, FARIDABAD vs M/S. JONEJA BRIGHT STEELS PVT. LTD., FARIDABAD

ITA 4031/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
22/1/2016

BHARAT SANCHAR NIGAM LTD vs DCIT CIRCLE 2 (1),

ITA 3718/DEL/2006[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
22/1/2016

DCIT CIRCLE 2 (1) vs BHARAT SANCHAR NIGAM LTD,

ITA 3440/DEL/2006[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
22/1/2016

ITO, WARD-2 vs RAJENDRA AGARWAL,

ITA 1998/DEL/2004[1994-1995]Status: DisposedITAT DelhiAY 1994-1995
22/1/2016

THE COMMISSIONER OF INCOME TAX vs M/S MANIPAL UNIVERSAL LEARNING PVT., LTD.,

RP/1375/2014ITAT Karnataka

N.KUMAR,RATHNAKALA

22/1/2016

FUTUREINDTECH HOTELS & RESORTS (INDIA) PVT LTD vs UNION OF INDIA

WP/1915/2016ITAT Karnataka

ANAND BYRAREDDY

22/1/2016

ITO, SIRSI vs THE TOTAGARS CO-OPERATIVE SALE SOCIETY, SIRSI

ITA 704/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
22/1/2016

ACIT, BANGALORE vs SMT. SANGEETHA JAIN, BANGALORE

ITA 696/BANG/2015[1993-94]Status: DisposedITAT BangaloreAY 1993-94
22/1/2016

INCOME TAX OFFICER, WARD-11(1), BANGALORE vs M/S BRITISH ENGINES(I)P LTD, BANGALORE

ITA 1277/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
22/1/2016

M/S SYSARRIS SOFTWARE (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1360/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
22/1/2016

COMMISSIONER OF INCOME TAX (C)-I vs SHRI SURESH NANDA

ITA/29/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

22/1/2016

PR. COMMISSIONER OF INCOME TAX - 4 vs GRAN OVERSEAS LTD.

ITA/42/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

22/1/2016

THE COMMISSIONER OF INCOME-TAX vs M/S. FAIR ISAAC INDIA

ITA/319/2015ITAT Karnataka

S.SUJATHA,N.K.PATIL

22/1/2016

Commissioner Of Income Tax vs M/S Chirchind Hydro Power Ltd.

ITA/78/2011ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs Shri Kiran Bhai Amin

ITA/50/2010ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs Prakash Chand Agrawal

ITA/31/2010ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

The Commissioner Of Income Tax vs Baljinder Singh Khanna

ITA/221/2012ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs M.K.S.Engineering Pvt.Ltd.

ITA/215/2009ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs M/S Mahendra Shiksha Samiti

ITA/163/2010ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs Rajendra Kumar Patel

ITA/156/2010ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

The Commissioner Of Income Tax vs Smt.Mamta Shivhare

ITA/152/2012ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs Devi Sakuntala Thakral Charitable Foundation

ITA/15/2011ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

The Commissioner Of Income Tax Bhopal vs Smt. Meena Shrivastava

ITA/148/2012ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

The Commissioner Of Income Tax Bhopal vs Asha Devi Shrivastava

ITA/143/2012ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

Commissioner Of Income Tax vs M/S Chinar Retails And Infrastructre Pvt.

ITA/13/2011ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016

The Commissioner Of Income Tax vs Rajesh Shrivastava

ITA/127/2012ITAT Madhya Pradesh

HON'BLE THE CHIEF JUSTICE

21/1/2016