Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
ACIT 3(3), MUMBAI vs VIVID VISION TREXIM P.LTD, MUMBAI
ITA 5341/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
A.C.I.T. 4(2), MUMBAI vs VIMLA SURESH JAJOO, MUMBAI
ITA 4476/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
A.C.I.T. 4(2), MUMBAI vs SURESH K. JAJOO, MUMBAI
ITA 4475/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SURESH K JAJOO,MUMBAI vs ACIT CIR 4(2), MUMBAI
ITA 4366/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KEM LIQUORS & BEVERAGES P.LTD,THANE vs DCIT RG 8(2), MUMBAI
ITA 3916/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CIR 3(1), MUMBAI vs APPLICOMP (I) LTD, MUMBAI
ITA 3653/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 3(1), MUMBAI vs APPLICOMP (I) LTD, MUMBAI
ITA 3155/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 8(3)(4), MUMBAI vs VIRAL CHEMICALS P. LTD, MUMBAI
ITA 5854/MUM/2011[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ACIT CIR 4(2), MUMBAI vs SURESH K JAJOO, MUMBAI
ITA 5303/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 4(2), MUMBAI vs VIMLA S. JAJOO, MUMBAI
ITA 5302/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 4(2), MUMBAI vs SURESH K JAJOO, MUMBAI
ITA 3053/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 3(1), MUMBAI vs APPLICOMP (I) LTD, MUMBAI
ITA 8436/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 3(1)(1), MUMBAI vs APPLICOMP (INDIA) LTD, MUMBAI
ITA 8432/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 15(2), MUMBAI vs SKYWAY CONSTRUCITON CO.), MUMBAI
ITA 7735/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
(LATE) SHRI SUDESHKUMAR DEVRAJ MEHTA,MUMBAI vs ACIT CC 10, MUMBAI
ITA 7126/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 4(2), MUMBAI vs VIMLA S. JAJOO, MUMBAI
ITA 2469/MUM/2009[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
AMOL J. SHAH,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 6902/MUM/2008[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
AMOL J. SHAH,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 6901/MUM/2008[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
ACIT CIR-4(2), MUMBAI vs M/S. SURESH K. JAJOO, MUMBAI
ITA 5442/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
ACIT CIR-4(2), MUMBAI vs M/S. VIMLA S. JAJOO, MUMBAI
ITA 5441/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
M/S. SHREE BALAJI MEDICALS AGENCY,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 3256/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. ALPNA PACKAGING PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 1415/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
PRAVEEN KUMAR JAIN,DELHI vs ITO, NEW DELHI
ITA 1331/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. SANJAY SHARMA,GREATER NOIDA vs ITO, NEW DELHI
ITA 6851/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. AVENUE ASIA ADVISORS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6638/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. OKAYA INFOCOM PVT. LTD., DELHI
ITA 2209/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SAHIL STUDY CIRCLE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1434/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. ORIENT ABRASIVES LTD., NEW DELHI
ITA 940/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
NEC HCL SYSTEM TECHNOLOGIES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5497/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 1901/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
