Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
COMMOSSIONER OF INCOME TAX-DELHI-1X vs KRISHNA SACHDEVA
ITA/80/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERANATIONAL TAXATION - 2 vs PACIFIC CONSULTANTS INTERNATIONAL INC.
ITA/456/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TX-IV vs INDRAPRASTHA GAS LTD.
ITA/67/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 2 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/512/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION -2 vs PACIFIC CONSULTANTS INTERNATIONAL INC.
ITA/457/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-3 vs GALLIUM INDUSTRIES LTD.
ITA/47/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. CIT-06 vs METSO MINERALS INDIA PVT. LTD.
ITA/46/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
I.T.O WD - 8(3),KOL, KOLKATA vs M/S P.C.COMBINES PVT LTD., KOLKATA
ITA 1710/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S TRUCK OPERATOR UNION,
ITA/821/2010ITAT Punjab & Haryana
ITO, NEW DELHI vs M/S. OPG LEASING & FINANCE P. LTD., DELHI
ITA 3982/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S SAFINA HOTELS PRIVATE LIMITED vs THE COMMISSIONER OF INCOME TAX
ITA/240/2010ITAT Karnataka
S.SUJATHA,N.K.PATIL
LT NARINDER SINGH TH WIFE SHIV DEV KAUR vs DCIT CIRCLE SANGRUR
ITA/430/2015ITAT Punjab & Haryana
TA ASSOCITES ADVISORY P.LTD,MUMBAI vs DCTI CIR 3(3), MUMBAI
ITA 496/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 14(2)(2), MUMBAI vs L.M. FURTADO & CO., MUMBAI
ITA 688/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHINA SHIPPING CONTAINER LINES (HONG KONG) CO. LTD.,MUMBAI vs ASSTT. DIT (IT) - 1(2), MUMBAI
ITA 555/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT - 14(2), MUMBAI vs HITEN P. DALAL, MUMBAI
ITA 4731/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CEN CIR 36, MUMBAI vs JANAK HOLDING P.LTAD, MUMBAI
ITA 4684/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) 2(5), MUMBAI vs PALTON YARN P.LTD, MUMBAI
ITA 4430/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HIRALAL GOYAL,NAVI MUMBAI vs ITO WD 22(3)(1), MUMBAI
ITA 2378/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 25(2)(1), MUMBAI vs JIGAR V. SHAH, MUMBAI
ITA 1719/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JIGAR VINACHANDRA SHAH,MUMBAI vs ITO WD 25(2)(1), MUMBAI
ITA 1223/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 21(2), MUMBAI vs MICHAEL X RAJA NADAR, MUMBAI
ITA 914/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 25(3)(3), MUMBAI vs ARIHANT BUILDERS & DEVELOPERS, MUMBAI
ITA 5071/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PINKY ALOK SHRIVASTAV,MUMBAI vs ITO WD 2(2), THANE
ITA 2828/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO WD 11(3)(1), MUMBAI vs DR. MULTANMAL SHARMA, MUMBAI
ITA 2256/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 3(1), MUMBAI vs TATA STEEL INTERNATIONAL (INDIA) LTD, ( FORMELRY KNOWN AS CORUS INTERNATIONAL INDIA P. LTD), MUMBAI
ITA 1790/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JYOTIN J DOSHI,MUMBAI vs ITO 4(2)(3), MUMBAI
ITA 7017/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 19(3), MUMBAI vs FIROZ TIN FACTORY, MUMBAI
ITA 6756/MUM/2012[2010-11]Status: DisposedITAT MumbaiAY 2010-11
FIROZ TIN FACTORY,MUMBAI vs ACIT 19(3), MUMBAI
ITA 6224/MUM/2012[2010-11]Status: DisposedITAT MumbaiAY 2010-11
A.C.I.T. 11(1), MUMBAI vs A.K. FILMS PVT. LTD., MUMBAI
ITA 5981/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
