Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
SONY ERICSSON MOBILE COMMUNICATIONS INDIA PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/638/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES
ITA/401/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX DELHI-IV vs INDRAPRASTHA GAS LTD.
ITA/68/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SHRI SARAD GUPTA,KOLKATA vs ITO, WD-33(1), KOLKATA, KOLKATA
ITA 418/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO (TDS) (OSD) RG 2, MUMBAI vs ORACLE FINANCIAL SERVICES SOFTWARE LTD, MUMBAI
ITA 861/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MORGAN STANLEY MAURITIUS COMPANY LTD,MUMBAI vs DDIT (IT) 4(1), MUMBAI
ITA 1625/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 17(2), MUMBAI vs HEMANT U. DOKE, MUMBAI
ITA 7104/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 22, MUMBAI vs CHAINS CORNER JEWELLERY (I) P.LTD, MUMBAI
ITA 3705/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M/S CHAINS CORNER JEWELLERY (I) PVT. LTD.,MUMBAI vs ACIT, CC - 22, MUMBAI
ITA 2558/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 15(3), MUMBAI vs KAMDHENU BUILDERS AND DEVELOPERS, NAVI MUMBAI
ITA 7010/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT, NEW DELHI vs M/S. ATRIA PARTNER, NEW DELHI
ITA 711/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. LAIRY DISTRIBUTORS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6947/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. KASHYAP MOTORS PVT. LTD., NEW DELHI
ITA 4728/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, NEW DELHI vs M/S. JAI KISHAN LIQUORS (P) LTD., NEW DELHI
ITA 1409/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, FARIDABAD vs M/S. K.B. HYDRAULIC ENGINEERING WORKS, FARIDABAD
ITA 1332/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
HITESH RASTOGI,GHAZIABAD vs DCIT, GHAZIABAD
ITA 4863/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. ASCOT INVESTMENTS, NEW DELHI
ITA 4645/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S KAMNA MEDICAL CENTRE PVT. LTD.,MEERUT vs CIT, MEERUT
ITA 3397/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, BULANDSHAHR vs SHRI KAUSHAL CHANDRA AGARWAL, BULANDSHAHR
ITA 251/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
BHUPAL SINGH BISHT,NAINITAL vs ITO, NAINITAL
ITA 4943/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. THAR STEELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4645/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
JASWANT RAI ARORA,NEW DELHI vs ACIT, NEW DELHI
ITA 2907/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI DINESH KUMAR MATHUR, NEW DELHI
ITA 5623/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
TRILOK SINGH BHATIA,DEHRADUN vs ITO, DEHRADUN
ITA 5622/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. A I DEVELOPERS PRIVATE LTD., NEW DELHI
ITA 2102/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRIKANTH S/O JALEENDRA MANE vs SRI SHAKTIKANTA DAS PRINCIPAL SECRETARY
CCC/200122/2015ITAT Karnataka
ARAVIND KUMAR,RAM MOHAN REDDY
NAGARAJA C S vs MR K K GUPTA
CCC/692/2015ITAT Karnataka
G.NARENDAR,N.KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 2 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/455/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 2 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/458/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 21 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/460/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU