Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

ITO, NEW DELHI vs M/S. MNS GLOBAL FINANCE P LTD., NEW DELHI

ITA 4880/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
28/1/2016

DCIT, NEW DELHI vs MS. NUPUR MEHRA, MUMBAI

ITA 299/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
28/1/2016

DCIT, NEW DELHI vs MS. NUPUR MEHRA, MUMBAI

ITA 298/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
28/1/2016

SHRI MEGH RAJ,FARIDABAD vs ITO, FARIDABAD

ITA 2930/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01
28/1/2016

ACIT, MEERUT vs SMT. MUKUL AGARWAL, MEERUT

ITA 190/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
28/1/2016

TRACTEL TIRFOR INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5775/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
28/1/2016

DCIT, NEW DELHI vs M/S. UNITY BUILDWELL PVT. LTD., NEW DELHI

ITA 5736/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/1/2016

TRUST BAWA GOVERDHAN DASS JI,NEW DELHI vs DIT (E), NEW DELHI

ITA 5714/DEL/2013[]Status: DisposedITAT Delhi
28/1/2016

SBT FINVEST PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5516/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
28/1/2016

RRB ENERGY LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1874/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
28/1/2016

ITO, NEW DELHI vs SH. CHOKHA RAM, DELHI

ITA 165/DEL/2013[1996-97]Status: DisposedITAT DelhiAY 1996-97
28/1/2016

ACIT, HARIDWAR vs M/S. METRO FROZEN FRUIT & VEGETABLES P LTD., ROORKEE

ITA 1163/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/1/2016

DCIT, NEW DELHI vs M/S. FX ENTERPRISES SOLUTIONS INDIA PVT. LTD., NEW DELHI

ITA 681/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/1/2016

ITO, REWARI vs SH. SURESH KUMAR GUPTA, REWARI

ITA 5577/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/1/2016

ITO, MUZAFFARNAGAR vs SHRI HARJINDER SINGH, MUZAFFARNAGAR

ITA 3204/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/1/2016

DCIT, NEW DELHI vs M/S. DEWSOFT OVERSEAS PVT. LTD., NEW DELHI

ITA 1835/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/1/2016

ITO, NEW DELHI vs M/S VIPIN PACKAGING PVT. LTD., NEW DELHI

ITA 931/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
28/1/2016

ITO, NEW DELHI vs M/S CUBE INDICUS ADVERTISING (P) LTD., NEW DELHI

ITA 2092/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/1/2016

ACIT, NEW DELHI vs M/S. DEWSOFT OVERSEAS PVT. LTD., NEW DELHI

ITA 3945/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/1/2016

ITO, NEW DELHI vs SMT. CHANDRAWATI, NEW DELHI

ITA 3050/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
28/1/2016

ITO, BULANDSHAHR vs SRI VIRENDRA SINGH, BULANDSHAHR

ITA 2946/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
28/1/2016

GLOBAL TRUST BANK LTD.,SECUNDERABAD vs ADDL. CIT, HYDERABAD

ITA 222/HYD/2001[1997-98]Status: DisposedITAT DelhiAY 1997-98
28/1/2016

SRI DAYARAM DAS vs INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA

WP/49399/2013ITAT Karnataka

ANAND BYRAREDDY

28/1/2016

SMT.K. SOWBAGHYA vs UNION OF INDIA

WP/19732/2014ITAT Karnataka

ANAND BYRAREDDY

28/1/2016

SMT.K.SOWBAGHYA vs UNION OF INDIA

WP/14649/2014ITAT Karnataka

ANAND BYRAREDDY

28/1/2016

PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES

ITA/390/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

28/1/2016

PR. COMMISSIONER OF INCOME TAX - 8 NEW DELHI vs M/S SONY MOBILE COMMUNICATIONS (INDIA) PVT. LTD.

ITA/648/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

28/1/2016

PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES

ITA/391/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

28/1/2016

PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES

ITA/370/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

28/1/2016

COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES

ITA/402/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

28/1/2016