Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,271 total)
PRAVIN L. MANANIA,MUMBAI vs ITO 17(2)(3), MUMBAI
ITA 123/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT RG 8(2), MUMBAI vs PERIWINKLE FASHION P. LTD, MUMBAI
ITA 8288/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M/S. GLOBAL ENTERPRISES,MUMBAI vs DY. COMMISSIONER OF INCOME-TAX CIRCLE 15(1), MUMBAI
ITA 7524/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 22(2), NAVI MUMBAI vs SUDHIR VASU SHETTY, MUMBAI
ITA 6967/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 9(1)(2), MUMBAI vs BDH INDUSTRIES LTD, MUMBAI
ITA 6533/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 19(1)(4), MUMBAI vs SAGAR SHOPPING DEVELOPERS, MUMBAI
ITA 5286/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SYNGENTA CROP PROTECTION PVT. LTD.,PUNE vs ADDL.CIT., RANGE-1(3), MUMBAI
ITA 3188/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ARCHWAY INVESTMENT COMPANY LTD, MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 1977/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SPECTRUM COAL AND POWER LTD ( FORMERLY M./S. ST-CLI COAL WASHERIES LTD),MUMBAI vs ACIT CIR 1(3), MUMBAI
ITA 1075/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ADDL CIT RG 2(1), MUMBAI vs ARISTO PHARMACEUTICALS P. LTD, MUMBAI
ITA 4097/MUM/2009[2005-06]Status: DisposedITAT MumbaiAY 2005-06
TATA COMMUNICATIONS LTD (FORMERLY VIDESH SANCHAR NIGAM LTD),MUMBAI vs ADDL CIT RG 1(3), MUMBAI
ITA 3417/MUM/2009[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ACIT 1(3), MUMBAI vs TATA COMMUNICATIONS LTD ( FOPRMERLY KKNOWN AS VIDESH SANCHAR NIGAM, LTD), MUMBAI
ITA 3326/MUM/2009[2001-02]Status: DisposedITAT MumbaiAY 2001-02
NALIN GUPTA,FARIDABAD vs ACIT, FARIDABAD
ITA 2444/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DDIT, NEW DELHI vs MRS. BINA MEHTA, NEW DELHI
ITA 1864/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO (TDS), MORADABAD vs BARODA UTTAR PRADESH GRAMIN BANK, RAEBAREILLY
ITA 1769/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
RAJEEV GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 572/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S AJAY KUMAR GUPTA,FARIDABAD vs ACIT, FARIDABAD
ITA 5347/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SEABROS OVERSEAS PVT. LTD.,GHAZIABAD vs ITO, NEW DELHI
ITA 4646/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs G.A. PROPERTIES PVT. LTD., NEW DELHI
ITA 1456/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. WESTERN INDIA SHIPYARD LTD., GOA
ITA 1167/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD., NEW DELHI
ITA 859/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
JAPAN INTERNATIONAL CO- OPERATION AGENCY,NEW DELHI vs DDIT, NEW DELHI
ITA 3284/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
INFOWORLD,NEW DELHI vs DCIT, NEW DELHI
ITA 3059/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SINDHU HOLDINGS LTD., NEW DELHI
ITA 2766/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. ZEUS POWER SOLUTIONS (P) LTD., NEW DELHI
ITA 2111/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. DEVELOPMENT & RESEARCH SERVICES PVT. LTD., NEW DELHI
ITA 1001/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S WEIR ENGINEERING SERVICES (INDIA) LTD., NEW DELHI
ITA 2557/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S ZENOL INTERNATIONAL LIMITED, NEW DELHI
ITA 1981/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, BULANDSHAHR vs SHRI ASHOK KUMAR SINGHAL, BULANDSHAHR
ITA 1836/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAMESH KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 1041/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07